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Delhi High Court judgments, 2021

3,070 judgments · page 150 of 154

High Courts11 Jan 2021Dismissed

Harpreet Singh Vs Vimal Kumar Pathak

Delhi High Court · (2021) 01 DEL CK 0098

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 2(l), 2(l)(ii), 2(l)(iii), 50
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High Courts11 Jan 2021Disposed Of

M/S OPG Power Generation Private Limited Vs IFCI Limited

Delhi High Court · (2021) 01 DEL CK 0060

Security Interest (Enforcement) Rules, 2002 — Rule 6, 7, 8, 9, 9(5)Karnataka Land Reforms Act, 1961 — Section 79B(i), 79B(ii), 79C(3)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(4), 17, 17(1), 17(2), 17(3), 17(4), 17(7)
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High Courts11 Jan 2021Dismissed

Khanna Jeweller Vs Kapil Tandon & Ors.

Delhi High Court · (2021) 01 DEL CK 0054

Code Of Civil Procedure, 1908 — Section 115, Order 41 Rule 5Delhi Rent Control Act, 1958 — Section 14(1)(b), 14(1)(e), 14(7), 19, 25B, 25B(8)
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High Courts11 Jan 2021Dismissed

Yamin Vs State (Govt Of Nct Of Delhi)

Delhi High Court · (2021) 01 DEL CK 0042

Indian Penal Code, 1860 — Section 34, 120B, 205, 307, 324, 341, 356, 379, 392, 394, 397, 411, 414, 457Code Of Criminal Procedure, 1973 — Section 31, 357, 427, 427(1), 427(2), 482Arms Act, 1959 — Section 25
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High Courts08 Jan 2021

Rajesh Tyagi & Ors. Vs Jaibir Singh & Ors

Delhi High Court · (2021) 01 DEL CK 0226

Code Of Criminal Procedure, 1973 — Section 161, 173Motor Vehicles Act, 1988 — Section 158(6), 164C(2)(a)(iii), 166, 166(4), 168, 169, 196Motor Vehicles (Amendment) Act, 2019 — Section 159, 164C
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