High Courts14 Jan 2021Allowed
Subhash Dhingra & Anr. Vs State (Govt. Of N.C.T. Of Delhi) & Anr
Delhi High Court · (2021) 01 DEL CK 0087
Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 148 of 154
High Courts14 Jan 2021Allowed
Arvind Alias Body Guard Vs State
Delhi High Court · (2021) 01 DEL CK 0083
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 392, 397Evidence Act, 1872 — Section 65B
High Courts13 Jan 2021Disposed Of
Theme Engineering Services Pvt. Ltd Vs National Highways Authority Of India
Delhi High Court · (2021) 01 DEL CK 0159
High Courts13 Jan 2021Disposed Of
OKS Group International Private Limited Vs Axtria India Private Limited And Ors
Delhi High Court · (2021) 01 DEL CK 0144
Code Of Civil Procedure, 1908 — Order 23 Rule 1
High Courts13 Jan 2021Dismissed
Raju Kolla Vs Union Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0126
Central Industrial Security Force Rules, 2001 — Rule 38, 46(1)(ii), 54(1)(a)
High Courts13 Jan 2021Disposed Of
Skillstech Services Private Limited Vs Registrar, National Company Law Tribunal, New Delhi & Anr
Delhi High Court · (2021) 01 DEL CK 0125
Insolvency And Bankruptcy Code, 2016 — Section 9
High Courts13 Jan 2021Dismissed
Ram Swarup & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0124
High Courts13 Jan 2021Allowed
Ramdular Singh & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0123
High Courts13 Jan 2021Dismissed
Union Of India & Ors Vs Shushil Kumar Aggarwal
Delhi High Court · (2021) 01 DEL CK 0122
High Courts13 Jan 2021Disposed Of
Quikr India Private Limited Vs Nike Innovate C.V & Anr.
Delhi High Court · (2021) 01 DEL CK 0091
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jan 2021Disposed Of
AAS Regina Legal LLP & Anr. Vs Reina Legal LLP & Ors.
Delhi High Court · (2021) 01 DEL CK 0090
High Courts13 Jan 2021Disposed Of
M. K. Overseas Pvt. Ltd. Vs Govt. Of National Capital Territory Of Delhi
Delhi High Court · (2021) 01 DEL CK 0075
High Courts13 Jan 2021Allowed
Kirpal Singh & Ors Vs State & Anr
Delhi High Court · (2021) 01 DEL CK 0074
Indian Penal Code, 1860 — Section 34, 323, 452
High Courts12 Jan 2021Disposed Of
Abhishek Singh Vs Union Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0320
Limitation Act, 1963 — Section 5, 24
High Courts12 Jan 2021Disposed Of
Luxe Passion Private Limited Vs Freedom Roost
Delhi High Court · (2021) 01 DEL CK 0204
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Arbitration And Conciliation Act, 1996 — Section 9, 37Commercial Courts Act, 2015 — Section 13
High Courts12 Jan 2021Disposed Of
Management Of National Highways Authority Of India Vs Vinita
Delhi High Court · (2021) 01 DEL CK 0203
Constitution Of India, 1950 — Article 32, 226Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 2(s), 25F, 25G
High Courts12 Jan 2021Disposed Of
C Rajashekaran Vs Election Commission Of India
Delhi High Court · (2021) 01 DEL CK 0188
Representation Of The People Act, 1951 — Section 29A
High Courts12 Jan 2021Dismissed
Abhishek Sharma Vs Airports Authority Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0135
High Courts12 Jan 2021Disposed Of
EX HC GD Shyam Singh & Ors Vs UOI And Other
Delhi High Court · (2021) 01 DEL CK 0130