High Courts15 Jan 2021
Govind Swaroop Chaturvedi & Ors Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2021) 01 DEL CK 0119
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 147 of 154
High Courts15 Jan 2021Disposed Of
PCI Limited Vs Piller Germany GMBH And Co.KG
Delhi High Court · (2021) 01 DEL CK 0118
High Courts15 Jan 2021
Santosh Kumar Vs Union Of India And Or
Delhi High Court · (2021) 01 DEL CK 0117
High Courts15 Jan 2021Disposed Of
SI/Min M.R. Gurjar And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0116
Constitution Of India, 1950 — Article 246Central Reserve Police Force Act, 1949 — Section 3(i)Indo-Tibetan Border Police Force Act, 1992 — Section 4(i)
High Courts15 Jan 2021
Manish Kumar & Ors. Vs Union Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0115
High Courts15 Jan 2021
Madasu Sampath Kumar & Ors Vs Union Of India And Ors.
Delhi High Court · (2021) 01 DEL CK 0114
High Courts15 Jan 2021Dismissed
Piyush Kanti Roy & Anr Vs S.N. Bharghava & Anr
Delhi High Court · (2021) 01 DEL CK 0101
Code Of Civil Procedure, 1908 — Order 39 Rule 10
High Courts15 Jan 2021Disposed Of
Nishchint Sirohi & Others Vs State (Govt. Of Nct Delhi) & Another
Delhi High Court · (2021) 01 DEL CK 0100
Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13(1)(ia), 13B(2)
High Courts15 Jan 2021Disposed Of
Jamshed Ali Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 01 DEL CK 0099
High Courts15 Jan 2021Disposed Of
Munni Devi Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2021) 01 DEL CK 0097
Constitution Of India, 1950 — Article 32, 142, 226
High Courts14 Jan 2021Disposed Of
Bershadska Tetyana & Ors Vs Surender Singh & Ors
Delhi High Court · (2021) 01 DEL CK 0246
High Courts14 Jan 2021Allowed
S.P. Singh & Ors Vs Piyush Agarwal & Anr
Delhi High Court · (2021) 01 DEL CK 0210
Code Of Civil Procedure, 1908 — Order 6 Rule 10, Order 7 Rule 11
High Courts14 Jan 2021Allowed
Allahabad Bank & Ors Vs Shipra Pandey & Ors
Delhi High Court · (2021) 01 DEL CK 0187
Security Interest (Enforcement) Rules, 2002 — Rule 8(6)(f)Indian Penal Code, 1860 — Section 34, 406, 420
High Courts14 Jan 2021Dismissed
Anuj Yadav Vs Union Of India & Anr.
Delhi High Court · (2021) 01 DEL CK 0167
Constitution Of India, 1950 — Article 14, 226
High Courts14 Jan 2021Disposed Of
Usha Wadhwa Vs Pushpa Sharma, Sole Proprietor, Pet Store
Delhi High Court · (2021) 01 DEL CK 0166
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts14 Jan 2021Disposed Of
Airports Authority Of India Vs Mumbai International Airport Limited & Anr
Delhi High Court · (2021) 01 DEL CK 0165
Arbitration And Conciliation Act, 1996 — Section 17, 37(1)(b)Commercial Courts Act, 2015 — Section 13
High Courts14 Jan 2021Allowed
Sukaita & Ors Vs Government Of Nct Of Delhi & Anr
Delhi High Court · (2021) 01 DEL CK 0103
High Courts14 Jan 2021Allowed
Jones Lang Lasalle Building Operations Private Limited Vs Techpark Maintenance Services Private Limited
Delhi High Court · (2021) 01 DEL CK 0102
Arbitration And Conciliation Act, 1996 — Section 8, 11(6), 43
High Courts14 Jan 2021Disposed Of
Pahalwan @ Subey Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 01 DEL CK 0089
Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 395Arms Act, 1959 — Section 25, 27
High Courts14 Jan 2021Disposed Of
Raju Aggarwal & Anr. Vs State Nct Of Delhi & Ors.
Delhi High Court · (2021) 01 DEL CK 0088
Indian Penal Code, 1860 — Section 34, 323, 354, 504, 509