High Courts19 Jan 2021Dismissed
Siemens Healthcare Private Limited & Anr Vs Directorate General Of Health Services, Central Procurement Agency & Ors
Delhi High Court · (2021) 01 DEL CK 0178
Constitution Of India, 1950 — Article 14, 21, 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 145 of 154
High Courts19 Jan 2021
Saurav Das Vs Central Public Information Officer (CPIO), National E-Governance Division (NEGD) & Ors.
Delhi High Court · (2021) 01 DEL CK 0170
Right To Information Act, 2005 — Section 20
High Courts19 Jan 2021Disposed Of
Ved Bhushan Bhatia Vs State & Anr.
Delhi High Court · (2021) 01 DEL CK 0151
Indian Penal Code, 1860 — Section 279, 337
High Courts19 Jan 2021Disposed Of
Ravi Rakesh & Ors. Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2021) 01 DEL CK 0150
High Courts19 Jan 2021Disposed Of
Imran & Ors Vs State & Anr
Delhi High Court · (2021) 01 DEL CK 0149
Indian Penal Code, 1860 — Section 34, 313, 323, 342, 354, 354B, 376, 511
High Courts19 Jan 2021Disposed Of
Suresh Kumar Vs State (Nct Of Delhi) & Ors.
Delhi High Court · (2021) 01 DEL CK 0148
High Courts19 Jan 2021Dismissed
N.K. Madhok Vs Union Of India And Ors.
Delhi High Court · (2021) 01 DEL CK 0146
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 114, Order 47, Order 47 Rule 1
High Courts18 Jan 2021Disposed Of
Court On Its Own Motion Vs Deepak Khosla
Delhi High Court · (2021) 01 DEL CK 0304
Contempt of Courts Act, 1971 — Section 2(c), 14
High Courts18 Jan 2021Allowed
Tahiliani Design Private Limited Vs Joint CIT, Central Wing, Central Range-8, Delhi
Delhi High Court · (2021) 01 DEL CK 0301
Income Tax Act, 1961 — Section 132, 133A, 153A, 154, 245(2), 245A(b), 245C, 245C(1), 245D, 245D(3), 245D(4), 245F, 245F(2), 245F(4), 245H, 269ST, 271DA
High Courts18 Jan 2021Disposed Of
North Delhi Municipal Corporation Vs Vikas Goel And Others
Delhi High Court · (2021) 01 DEL CK 0300
Delhi Municipal Corporation Act, 1957 — Section 79(2), 79(3)
High Courts18 Jan 2021Dismissed
Major Singh Sidhu Vs Indian Bank And Ors
Delhi High Court · (2021) 01 DEL CK 0193
Securitizations And Reconstruction Of The Financial Asset And Enforcement Of Security Interest Act, 2002 — Section 13(8), 17, 17(1)
High Courts18 Jan 2021Dismissed
Lt. Governor Of Delhi & Ors. Vs Sheela Vohra
Delhi High Court · (2021) 01 DEL CK 0184
Constitution Of India, 1950 — Article 226, 227Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(4), 69
High Courts18 Jan 2021Disposed Of
Samsung India Electronics Private Limited Vs Blueflux Digital Private Limited
Delhi High Court · (2021) 01 DEL CK 0173
Indian Contract Act, 1872 — Section 28Specific Relief Act, 1963 — Section 42Arbitration And Conciliation Act, 1996 — Section 9, 14
High Courts18 Jan 2021Disposed Of
Dale Robert Brown Vs Vedanta Limited
Delhi High Court · (2021) 01 DEL CK 0172
Arbitration And Conciliation Act, 1996 — Section 9, 17
High Courts18 Jan 2021Allowed
S And S Technocrats Private Limited Vs Classic Infrasolutions Private Limited
Delhi High Court · (2021) 01 DEL CK 0171
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12(2)
High Courts18 Jan 2021Disposed Of
Raj Pal & Ors Vs Union Of India & Ors.
Delhi High Court · (2021) 01 DEL CK 0168
High Courts18 Jan 2021Disposed Of
Balwan Singh & Anr Vs Ministry Of Corporate Affairs & Anr
Delhi High Court · (2021) 01 DEL CK 0155
Companies Act, 2013 — Section 164(2), 252
High Courts18 Jan 2021Disposed Of
Mohammad Mokaram Vs Union Of India & Anr.
Delhi High Court · (2021) 01 DEL CK 0154
Companies Act, 2013 — Section 164(2)(a), 252
High Courts18 Jan 2021Disposed Of
Sharad Kumar Sinha Vs Union Of India & Anr
Delhi High Court · (2021) 01 DEL CK 0153
Companies Act, 2013 — Section 164(2), 167(1)(a)
High Courts18 Jan 2021Disposed Of
Paropkar Dealers Pvt. Ltd Vs Union Of India & Anr.
Delhi High Court · (2021) 01 DEL CK 0152
Companies Act, 2013 — Section 252