High Courts22 Jan 2021

Naresh Dayal & Ors Vs Delhi Gymkhana Club Ltd. & Ors

Delhi High Court · (2021) 01 DEL CK 0174

Code Of Civil Procedure, 1908 — Section 9, Order 39, Order 1 Rule 8, Order 7 Rule 11Companies Act, 1956 — Section 166, 397Companies Act, 2013 — Section 2(55), 59, 100(2), 155(2), 169(4), 241, 242, 242(1), 242(2)(b), 242(2)(c), 242(2)(d), 242(2)(e), 242(2)(f), 242(2)(g), 242(2)(i), 242(2)(k), 242(2)(m), 242(4), 244, 398, 402, 430, 434(1)(c), 430
High Courts21 Jan 2021Disposed Of

P.C. Mishra Vs Central Bureau Of Investigation

Delhi High Court · (2021) 01 DEL CK 0169

Code Of Criminal Procedure, 1973 — Section 164, 306, 313Prevention Of Corruption Act, 1988 — Section 5(2), 7, 13(1)(d), 13(l)(d)(i), 13(1)(d)(ii), 13(2), 20Evidence Act, 1872 — Section 10, 60, 145, 157