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Delhi High Court judgments, 2021

3,070 judgments · page 142 of 154

High Courts25 Jan 2021Dismissed

P B Singh Vs Union Of India Through & Ors

Delhi High Court · (2021) 01 DEL CK 0267

Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 13, 16, 20Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(iii)
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High Courts25 Jan 2021Dismissed

Taron Mohan Vs State & Anr

Delhi High Court · (2021) 01 DEL CK 0243

Code Of Criminal Procedure, 1973 — Section 397, 401Protection of Women from Domestic Violence Act, 2005 — Section 23, 25
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High Courts25 Jan 2021Allowed

Kartik Subramaniam Vs Union Of India & Anr

Delhi High Court · (2021) 01 DEL CK 0233

Constitution Of India, 1950 — Article 14, 19, 20, 21, 72, 161Part VI Of The Delhi Jail Manual — Rule 80(2)(B)Indian Penal Code, 1860 — Section 120B, 324, 364, 364A, 365, 368, 506
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High Courts25 Jan 2021Disposed Of

Rekha & Ors Vs State (N.C.T.) Of Delhi

Delhi High Court · (2021) 01 DEL CK 0225

Indian Penal Code, 1860 — Section 109, 363, 366A, 376Immoral Traffic (Prevention) Act, 1956 — Section 2(aa), 2(f), 5, 5(1)(d)Code Of Criminal Procedure, 1973 — Section 161, 164
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High Courts25 Jan 2021Disposed Of

Mohd. Musa Vs State And Anr.

Delhi High Court · (2021) 01 DEL CK 0224

Indian Penal Code, 1860 — Section 379, 411, 413Code Of Criminal Procedure, 1973 — Section 102
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High Courts25 Jan 2021Allowed

Sunil Aggarwal Vs State Of Nct Of Delhi

Delhi High Court · (2021) 01 DEL CK 0221

Code Of Criminal Procedure, 1973 — Section 41A, 439Indian Penal Code, 1860 — Section 498A, 506, 509Information Technology Act, 2000 — Section 67A
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