High Courts27 Jan 2021Disposed Of
Vimlesh Kumar Dangi And Anr Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0295
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 141 of 154
High Courts27 Jan 2021Disposed Of
Anuj Vohra Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0294
High Courts27 Jan 2021Disposed Of
Binit Kumar Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0293
High Courts27 Jan 2021Dismissed
Uday Singh Vs All India Institute Of Medical Science & Anr
Delhi High Court · (2021) 01 DEL CK 0266
High Courts27 Jan 2021Disposed Of
Dr. Vikram Hingorani And Ors. Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0265
Constitution Of India, 1950 — Article 136
High Courts27 Jan 2021Allowed
Chhotu Kumar @ Chote Fauji Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 01 DEL CK 0251
Indian Penal Code, 1860 — Section 186, 307, 353Arms Act, 1959 — Section 25, 25(1B)(a), 27, 27(1)Code Of Criminal Procedure, 1973 — Section 102, 201, 276, 276(1), 293, 313, 465
High Courts27 Jan 2021Dismissed
Mohd. Shahid @ Mohd. Sahid & Anr Vs State Of N.C.T. Of Delhi
Delhi High Court · (2021) 01 DEL CK 0250
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(c), 29, 41, 41(1), 42, 42(1), 42(2), 43, 51, 50, 55, 57Code Of Criminal Procedure, 1973 — Section 4, 100, 165, 313
High Courts27 Jan 2021Allowed
City Lifeline Travels Private Limited Vs Delhi Jal Board
Delhi High Court · (2021) 01 DEL CK 0247
Arbitration And Conciliation Act, 1996 — Section 9, 11, 11(6)(a), 12, 12(1), 12(5), 37
High Courts27 Jan 2021Dismissed
Centrient Pharmaceuticals Netherlands B.V. Anr. Vs Dalas Biotech Limited
Delhi High Court · (2021) 01 DEL CK 0242
Code Of Civil Procedure, 1908 — Section 151, Order 11 Rule 2Patents Act, 1970 — Section 104A, 104A(1)(b)
High Courts27 Jan 2021Dismissed
Dr. Ashok K. Keshari Vs Indian Institute Of Technology & Ors
Delhi High Court · (2021) 01 DEL CK 0241
Constitution Of India, 1950 — Article 14
High Courts27 Jan 2021Dismissed
Shiny Verma Bakshi Vs Dr. Gurneet Singh Bakshi & Ors.
Delhi High Court · (2021) 01 DEL CK 0240
Constitution Of India, 1950 — Article 14, 16, 227Protection of Women from Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20, 22Code Of Criminal Procedure, 1973 — Section 482
High Courts25 Jan 2021Dismissed
Ashwani Kumar Mishra Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0317
High Courts25 Jan 2021Dismissed
Livewell Aviation Services Pvt. Ltd. Through Its Director, New Delhi Vs Rajesh Chawla
Delhi High Court · (2021) 01 DEL CK 0306
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts25 Jan 2021Disposed Of
NTI Corruption Council Of India Trust Through: Its Authorised Signatory Imran. A Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2021) 01 DEL CK 0299
High Courts25 Jan 2021Disposed Of
Nitin Sharma Vs Municipal Corporation Of Delhi & Anr
Delhi High Court · (2021) 01 DEL CK 0298
High Courts25 Jan 2021Disposed Of
M/S. Bharti Telemedia Ltd Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2021) 01 DEL CK 0297
High Courts25 Jan 2021Allowed
M/S Kushal Suraksha And Allied Services Pvt Ltd & Anr Vs Delhi Development Authority & Ors.
Delhi High Court · (2021) 01 DEL CK 0296
High Courts25 Jan 2021Dismissed
Anupam Mullick Vs Raj Mullick & Anr
Delhi High Court · (2021) 01 DEL CK 0269
Limitation Act, 1963 — Article 137
High Courts25 Jan 2021Dismissed
National Highway Authority Of India Vs D.D. Parlawar
Delhi High Court · (2021) 01 DEL CK 0268