High Courts28 Jan 2021Disposed Of
Deputy Secretary (Committees) Vs Rajdut Gehlot
Delhi High Court · (2021) 01 DEL CK 0315
Constitution Of India, 1950 — Article 208(1)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 140 of 154
High Courts28 Jan 2021Disposed Of
M/S Elecon Power Infra Ltd Vs Bses Rajdhani Power Ltd
Delhi High Court · (2021) 01 DEL CK 0305
High Courts28 Jan 2021Allowed
Manoj Kumar Vs Amit Gupta & Ors
Delhi High Court · (2021) 01 DEL CK 0292
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 1 Rule 10Contempt Of Courts Act, 1971 — Section 2(b)Indian Penal Code, 1860 — Section 406, 420
High Courts28 Jan 2021Disposed Of
Pabitra Roychaudhuri Vs Commissioner Of Vat, Delhi And Anr.
Delhi High Court · (2021) 01 DEL CK 0291
High Courts28 Jan 2021
Anil Gupta Vs Agarwal Welfare Society (Regd.) & Ors
Delhi High Court · (2021) 01 DEL CK 0290
High Courts28 Jan 2021Dismissed
Lalit Mohan Aggarwal And Anr Vs Andhra Bank And Ors
Delhi High Court · (2021) 01 DEL CK 0289
Security Interest (Enforcement) Rules, 2002 — Rule 8(6), 9(1)
High Courts28 Jan 2021Disposed Of
Vikas Singh Vs Union Of India And Anr
Delhi High Court · (2021) 01 DEL CK 0288
High Courts28 Jan 2021Disposed Of
Nischalraunaq Nawal Singh Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0287
High Courts28 Jan 2021Disposed Of
Santosh Kumar Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0286
High Courts28 Jan 2021Disposed Of
Arun Chaudhary Vs Union Of India And Ors
Delhi High Court · (2021) 01 DEL CK 0285
High Courts28 Jan 2021Disposed Of
Manoj Kumar And Others Vs Union Of India And Others
Delhi High Court · (2021) 01 DEL CK 0284
High Courts28 Jan 2021Disposed Of
State Govt Of Nct Of Delhi Vs Nizamuddin @ Nizam
Delhi High Court · (2021) 01 DEL CK 0264
Code Of Criminal Procedure, 1973 — Section 91Evidence Act, 1872 — Section 65B
High Courts28 Jan 2021Allowed
Score Information Technologies Limited Vs Gr Infra Projects Limited
Delhi High Court · (2021) 01 DEL CK 0262
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(1), 12(5), 13, 14, 15Companies Act, 2013 — Section 2(10), 166
High Courts28 Jan 2021Dismissed
Greenpolis Welfare Association Vs M/S. Orris Infrastructure Private Limited & Anr
Delhi High Court · (2021) 01 DEL CK 0261
Constitution Of India, 1950 — Article 226, 227Consumer Protection Act, 1986 — Section 21(a)(i), 21(a)(ii), 21(b), 23Code Of Civil Procedure, 1908 — Section 115
High Courts28 Jan 2021Disposed Of
Prince Sharma & Ors Vs State Through Its Chief Secretary & Anr
Delhi High Court · (2021) 01 DEL CK 0260
High Courts28 Jan 2021Disposed Of
Prince Chauhan Vs State & Anr
Delhi High Court · (2021) 01 DEL CK 0259
High Courts28 Jan 2021Disposed Of
Vijay Gandhi & Anr Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 01 DEL CK 0258
High Courts28 Jan 2021Dismissed
Najmus Sakib & Anr Vs National Investigation Agency
Delhi High Court · (2021) 01 DEL CK 0253
Code Of Criminal Procedure, 1973 — Section 164, 167(2), 482Unlawful Activities (Prevention) Act, 1967 — Section 43, 43D(2), 43D(2)(b)
High Courts28 Jan 2021
Shahnaz Begum Vs State
Delhi High Court · (2021) 01 DEL CK 0252
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 302, 323
High Courts27 Jan 2021Dismissed
Ajay Kumar Puri & Ors Vs Union Of India & Ors.
Delhi High Court · (2021) 01 DEL CK 0316
Central Civil Services (Revised Pay) Rules, 2008 — Rule 7, 13