High Courts29 Jan 2021Disposed Of
Neeraj Kumar Saini Vs Joint Secretary, Revenue & Anr
Delhi High Court · (2021) 01 DEL CK 0313
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 139 of 154
High Courts29 Jan 2021Dismissed
Aseem Siddiqui & Ors Vs Delhi High Court
Delhi High Court · (2021) 01 DEL CK 0312
High Courts29 Jan 2021Disposed Of
M/S Yatra Online Private Limited Vs Union Of India & Ors
Delhi High Court · (2021) 01 DEL CK 0311
High Courts29 Jan 2021Disposed Of
M/S Shine Industries, Through: Its Attorney Holder Sh. Nipun Goyal Vs Commissioner Of Customs (Export), Inland Container Depot, Tughlakabad, New Delhi & Ors
Delhi High Court · (2021) 01 DEL CK 0310
High Courts29 Jan 2021Disposed Of
Piya Bajwa Vs Micro And Small Enterprises Facilition Centre And Anr
Delhi High Court · (2021) 01 DEL CK 0309
Code Of Civil Procedure, 1908 — Section 89Micro, Small And Medium Enterprises Development Act, 2006 — Section 16, 18, 18(1), 18(2), 18(3), 18(4)Arbitration And Conciliation Act, 1996 — Section 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
High Courts29 Jan 2021Allowed
Apurva Anand Vs Chanchal Niranjan
Delhi High Court · (2021) 01 DEL CK 0308
Code Of Civil Procedure, 1908 — Order 9 Rule 7Hindu Marriage Act, 1955 — Section 10(1)(b), 13(1)(ia), 24
High Courts29 Jan 2021Dismissed
Vijay Kumar Saluja Vs Delhi Development Authority And Anr.
Delhi High Court · (2021) 01 DEL CK 0307
High Courts29 Jan 2021Disposed Of
Trent Limited Vs Anant Raj Projects Limited
Delhi High Court · (2021) 01 DEL CK 0303
Arbitration And Conciliation Act, 1996 — Section 9, 12(2), 17
High Courts29 Jan 2021Dismissed
Altius Sports & Leisure Pvt Ltd & Anr Vs NPCC Limited
Delhi High Court · (2021) 01 DEL CK 0302
Constitution Of India, 1950 — Article 226
High Courts29 Jan 2021Dismissed
Basant Lal Vs Nirmla Dawar & Ors
Delhi High Court · (2021) 01 DEL CK 0283
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 27Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts29 Jan 2021Disposed Of
Santosh Kumar Pal (EX SGT 762571-H) Vs Union Of India & Ors.
Delhi High Court · (2021) 01 DEL CK 0282
High Courts29 Jan 2021Dismissed
Sunil Raikwar Vs State And Anr
Delhi High Court · (2021) 01 DEL CK 0280
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 377Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts29 Jan 2021Dismissed
Ritu Garg And Ors Vs Union Of India & Anr
Delhi High Court · (2021) 01 DEL CK 0279
Constitution Of India, 1950 — Article 14, 21, 227Administrative Tribunals Act, 1985 — Section 19
High Courts29 Jan 2021Disposed Of
C S Electric Ltd Vs Jop Power
Delhi High Court · (2021) 01 DEL CK 0278
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12(2), 12(5), 14, 14(1), 14(2)
High Courts29 Jan 2021Disposed Of
Tushan Ahuja Vs Vipin Ahuja & Ors.
Delhi High Court · (2021) 01 DEL CK 0277
High Courts29 Jan 2021Disposed Of
Campbell Restaurant Pvt. Ltd Vs Aria Hotels And Consultancy Services Pvt. Ltd.
Delhi High Court · (2021) 01 DEL CK 0276
Arbitration And Conciliation Act, 1996 — Section 12(2), 17
High Courts29 Jan 2021Disposed Of
Indus Tower Ltd & Ors. Vs Harish Yadav & Ors
Delhi High Court · (2021) 01 DEL CK 0275
Code Of Civil Procedure, 1908 — Order 20 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Code Of Criminal Procedure, 1973 — Section 353, 353(1)
High Courts29 Jan 2021Disposed Of
Ashok Kumar & Ors. Vs Commissioner, Edmc & Anr
Delhi High Court · (2021) 01 DEL CK 0257
High Courts29 Jan 2021
V.R. Industries Pvt. Ltd. Vs Mohan Meakin Ltd. & Anr.
Delhi High Court · (2021) 01 DEL CK 0256
Code Of Civil Procedure, 1908 — Order 39 Rule 4Trade Marks Act, 1999 — Section 34, 124(1)(b)(i)
High Courts29 Jan 2021Dismissed
Dr. P.S. Malik Vs High Court Of Delhi
Delhi High Court · (2021) 01 DEL CK 0255
Constitution Of India, 1950 — Article 14, 21, 226, 235, 311All India Services (Discipline And Appeal) Rules, 1969 — Rule 8, 8(2), 8(6)(a), 8(24), 9, 9(2)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 3, 3(1)(b)