High Courts03 Feb 2021Disposed Of
N S Mor & Ors. Vs Delhi Development Authority & Anr
Delhi High Court · (2021) 02 DEL CK 0054
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 137 of 154
High Courts03 Feb 2021Disposed Of
Suresh Kumar Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0049
High Courts03 Feb 2021Dismissed
Rakhee Bahl Vs Pankaj Bahl
Delhi High Court · (2021) 02 DEL CK 0035
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4
High Courts03 Feb 2021
Amit Goel Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0034
High Courts03 Feb 2021Dismissed
P.K. Thirwani Vs Central Bureau Of Investigation
Delhi High Court · (2021) 02 DEL CK 0025
Code Of Criminal Procedure, 1973 — Section 197, 197(1), 397, 401, 482Indian Penal Code, 1860 — Section 21, 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 2(c), 7, 10, 11, 12, 13, 13(1)(d), 13(2), 15, 19
High Courts03 Feb 2021Dismissed
G D Kataria Vs Avl Leasing & Finance Ltd
Delhi High Court · (2021) 02 DEL CK 0024
Negotiable Instruments Act, 1881 — Section 118, 138, 143(1)Code Of Criminal Procedure, 1973 — Section 357(1)(3), 397, 401, 439, 482
High Courts03 Feb 2021Disposed Of
Jahid And Ors Vs State ( Govt Nct Of Delhi)
Delhi High Court · (2021) 02 DEL CK 0023
Indian Penal Code, 1860 — Section 34, 308, 323, 341, 427, 435, 506
High Courts03 Feb 2021Disposed Of
Nitesh And Ors Vs State ( Govt Nct Of Delhi) And Ors
Delhi High Court · (2021) 02 DEL CK 0022
High Courts03 Feb 2021Disposed Of
Vijay Laxmi Bussi & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0021
High Courts03 Feb 2021Disposed Of
Paras Mani Thapliyal & Ors Vs Govt. Of N.C.T. Delhi & Anr. & Ors
Delhi High Court · (2021) 02 DEL CK 0020
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts03 Feb 2021Disposed Of
Sudhish Kumar & Ors Vs N.C.T. Of Delhi Through The Standing Counsel New Delhi Mr. Kapil Sharma & Anr
Delhi High Court · (2021) 02 DEL CK 0019
High Courts02 Feb 2021Dismissed
Bal Vikas Samiti (Regd.) Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2021) 02 DEL CK 0104
Delhi Urban Shelter Improvement Board Act, 2010 — Section 3
High Courts02 Feb 2021Dismissed
Laxman Singh Vs Ram Kumar Sharma & Anr.
Delhi High Court · (2021) 02 DEL CK 0052
Transfer Of Property Act, 1882 — Section 54Court Fees Act, 1870 — Section 7(xi)
High Courts02 Feb 2021Disposed Of
M/S Dwarka Das Agarwal Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0051
Constitution Of India, 1950 — Article 226
High Courts02 Feb 2021Dismissed
Delhi Urban Cooperative Bank Federation And Ors Vs Registrar, Cooperative Societies, Delhi And Ors
Delhi High Court · (2021) 02 DEL CK 0050
Delhi Cooperative Societies Rules, 2007 — Rule 17Delhi Cooperative Societies Act, 2003 — Section 2(h), 16, 17
High Courts02 Feb 2021Dismissed
Surendra Singh Vs Secretary (Mha) & Anr
Delhi High Court · (2021) 02 DEL CK 0042
High Courts02 Feb 2021Disposed Of
Raj Kumar & Ors Vs Union Of India & Ors.
Delhi High Court · (2021) 02 DEL CK 0041
High Courts02 Feb 2021Dismissed
Shri Vinayak College Vs National Council For Teacher Education & Anr
Delhi High Court · (2021) 02 DEL CK 0030
Constitution Of India, 1950 — Article 226National Council For Teacher Education Rules, 1997 — Rule 10National Council For Teacher Education Act, 1993 — Section 14, 15, 17, 18, 18(1), 18(2)
High Courts02 Feb 2021Disposed Of
Deep Chandra Harbola Vs Union Of India & Anr
Delhi High Court · (2021) 02 DEL CK 0029
Registration Of Births And Deaths Act, 1969 — Section 13, 15
High Courts02 Feb 2021Disposed Of
Suresh Kumar Vs State(Nct Of Delhi) & Anr
Delhi High Court · (2021) 02 DEL CK 0018
Code Of Criminal Procedure, 1973 — Section 397, 401, 482