High Courts04 Feb 2021Disposed Of
Bir Singh Vs Nct Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0214
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 136 of 154
High Courts04 Feb 2021Allowed
Oyo Hotels And Homes Pvt. Ltd Vs Vikas Mineral Foods Private Ltd
Delhi High Court · (2021) 02 DEL CK 0047
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts04 Feb 2021Disposed Of
Tanya Agarwal Vs Passport Officer & Ors
Delhi High Court · (2021) 02 DEL CK 0046
High Courts04 Feb 2021Disposed Of
Savitri And Ors Vs Keshav Singh And Ors
Delhi High Court · (2021) 02 DEL CK 0045
Motor Vehicles Act, 1988 — Section 140, 166
High Courts04 Feb 2021Disposed Of
Rajendra Singh Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0044
High Courts04 Feb 2021Disposed Of
Ramniwas And Ors. Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0043
High Courts04 Feb 2021Disposed Of
Yasmeen & Ors Vs State (Govt.Of Nct)
Delhi High Court · (2021) 02 DEL CK 0040
Indian Penal Code, 1860 — Section 120B, 307, 498ACode Of Criminal Procedure, 1973 — Section 161, 164, 438
High Courts04 Feb 2021Disposed Of
Kuldeep Singh Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0039
High Courts04 Feb 2021Disposed Of
Ujjwal Chauhan & Ors Vs Nct Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0038
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts04 Feb 2021Disposed Of
Anant Dhawan & Anr Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0037
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts04 Feb 2021Disposed Of
Chand Vs State ( Govt. Of Nct) Of Delhi
Delhi High Court · (2021) 02 DEL CK 0033
Protection Of Children From Sexual Offences Act, 2012 — Section 5(g), 6, 29, 30Indian Penal Code, 1860 — Section 34, 377, 506Code Of Criminal Procedure, 1973 — Section 164, 313, 482
High Courts04 Feb 2021
Little Pearl Charitable Society Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0032
High Courts04 Feb 2021Disposed Of
Akashdeep Singh Vs BSES Rajdhani Power Ltd & Anr.
Delhi High Court · (2021) 02 DEL CK 0028
High Courts04 Feb 2021Allowed
Dr. S.K. Saxena Vs Union Of India
Delhi High Court · (2021) 02 DEL CK 0027
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(6), 10(7)Administrative Tribunals Act, 1985 — Section 19(4)
High Courts03 Feb 2021Dismissed
Aneesh Ahmad Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0122
High Courts03 Feb 2021Dismissed
Aaditi Sharma & Ors Vs University Of Delhi Through Its Vice Chancellor & Ors
Delhi High Court · (2021) 02 DEL CK 0103
High Courts03 Feb 2021Disposed Of
Samvidhan Bachao Trust (Regd.) & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0093
Central Educational Institutions (Reservation In Teachers' Cadre) Act, 2019 — Section 2(c)(ii)
High Courts03 Feb 2021Disposed Of
ONE97 Communications Limited & An Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0092
Telecom Commercial Communications Customer Preferences Regulations, 2018 — Regulation 21, 23(1)(b), 25(5), 25(6), 27, 28
High Courts03 Feb 2021Disposed Of
Bharti Bhardwaj Vs Deepak Bhardwaj
Delhi High Court · (2021) 02 DEL CK 0059
Hindu Marriage Act, 1955 — Section 13(1)(ia), 24, 28Protection Of Women From Domestic Violence Act, 2005 — Section 12Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts03 Feb 2021Dismissed
Biswasri Mukherjee Vs Punjab And Sind Bank
Delhi High Court · (2021) 02 DEL CK 0058
Constitution Of India, 1950 — Article 22(1)Family Courts Act, 1984 — Section 13, 22, 22(ii)UCO Bank Officer Employees (Conduct) Regulations, 1976 — Regulation 3, 24