High Courts09 Feb 2021Disposed Of
Naresh Kumar Vs State Of Nct Of Delhi At New Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0076
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 134 of 154
High Courts09 Feb 2021Disposed Of
Surender Kumar & Ors Vs State & Ors
Delhi High Court · (2021) 02 DEL CK 0075
High Courts09 Feb 2021Disposed Of
Vinod @ Bishal Dutt Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0074
Protection Of Children From Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 376
High Courts09 Feb 2021Disposed Of
Ashok Kumar & Ors. Vs State & Ors
Delhi High Court · (2021) 02 DEL CK 0073
High Courts09 Feb 2021Disposed Of
Delhi Jal Board And Anr. Vs State Of Nct Of Delhi At New Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0072
High Courts09 Feb 2021Disposed Of
Oyo Hotels And Homes Pvt. Ltd. Vs Rajan Tewari & Anr
Delhi High Court · (2021) 02 DEL CK 0068
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12, 12(1)(b), 13, 14, 15, 21
High Courts08 Feb 2021Dismissed
Jatinder Pal Singh Vs DY CIT Central Circle-9 New Delhi
Delhi High Court · (2021) 02 DEL CK 0202
Income Tax Act, 1961 — Section 69A, 130, 132, 132(4), 133(6), 254(1), 260AEvidence Act, 1872 — Section 110Code Of Criminal Procedure, 1973 — Section 173
High Courts08 Feb 2021Dismissed
Akshay Aluminium Alloys Pvt. Ltd Vs Prrsaar Commodities (P) Ltd.
Delhi High Court · (2021) 02 DEL CK 0128
Arbitration and Conciliation Act, 1996 — Section 5, 17, 17(1)(ii)(e), 29A, 34, 34(2), 34(2A), 37Code Of Civil Procedure, 1908 — Section 151
High Courts08 Feb 2021Disposed Of
ARA Hospitality Private Limited Vs
Delhi High Court · (2021) 02 DEL CK 0127
Companies (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 484(1), 485, 493, 497, 497(6)
High Courts08 Feb 2021Dismissed
JEPH Bev Private Limited & Ors Vs Delhi International Arbitration Centre & Ors.
Delhi High Court · (2021) 02 DEL CK 0121
Delhi International Arbitration Centre (Arbitration Proceedings) Rules, 2018 — Rule 20, 20.1Arbitration And Conciliation Act, 1996 — Section 16Micro, Small and Medium Enterprises Development Act, 2006 — Section 18(1), 18(4), 24
High Courts08 Feb 2021Dismissed
Zoom Communications Pvt. Limited Vs Brij Mohan Punj
Delhi High Court · (2021) 02 DEL CK 0120
Companies Act, 1956 — Section 433(e)Code Of Civil Procedure, 1908 — Order 39 Rule 10
High Courts08 Feb 2021Dismissed
Airgate Holdings Limited Vs Sumit Mohan Singh Gandhi And Ors
Delhi High Court · (2021) 02 DEL CK 0119
Arbitration And Conciliation Act, 1996 — Section 9
High Courts08 Feb 2021Disposed Of
Software Moguls India Private Limited (In Vol. Liqn.) Vs
Delhi High Court · (2021) 02 DEL CK 0109
Companies (Court) Rules, 1959 — Rule 313, 315, 329, 331Companies Act, 1956 — Section 488, 497, 497(6), 516
High Courts08 Feb 2021Disposed Of
Intrasphere Information Technologies Private Limited (In Vol. Liqn.) Vs
Delhi High Court · (2021) 02 DEL CK 0108
Companies (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 484(1), 485, 493, 497, 497(6)
High Courts08 Feb 2021Dismissed
Anami Dass Vs Gaon Sabha Chhawla & Anr
Delhi High Court · (2021) 02 DEL CK 0088
Code Of Civil Procedure, 1908 — Section 35A, Order 39 Rule 1, Order 39 Rule 2Delhi Municipal Corporation Act, 1957 — Section 507
High Courts08 Feb 2021
Union Bank Of India E Andhra Bank Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0087
Constitution Of India, 1950 — Article 14Insolvency And Bankruptcy Code, 2016 — Section 7, 29A, 31(1), 32A
High Courts08 Feb 2021Dismissed
Prem Thakran Vs Government Of Nct Of Delhi And Ors
Delhi High Court · (2021) 02 DEL CK 0086
Constitution Of India, 1950 — Article 226Delhi School Education Rules, 1973 — Rule 43
High Courts08 Feb 2021Disposed Of
Shapoorji Pallonji & Co. Pvt. Ltd Vs Indure Private Limited & Anr
Delhi High Court · (2021) 02 DEL CK 0085
Code Of Civil Procedure, 1908 — Order 37 Rule 5Arbitration and Conciliation Act, 1996 — Section 9
High Courts08 Feb 2021Dismissed
M/S BSP - SHC (JV) Vs Dedicated Freight Corridor Corporation Of India Limited And Anr
Delhi High Court · (2021) 02 DEL CK 0084
Arbitration and Conciliation Act, 1996 — Section 9, 36
High Courts08 Feb 2021Disposed Of
Herry @ Ikwunnaya Kizito Ifeanyi Vs State
Delhi High Court · (2021) 02 DEL CK 0067
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 50Foreigners Act, 1946 — Section 14