COURT ARCHIVE

Delhi High Court judgments, 2021

3,070 judgments · page 133 of 154

High Courts10 Feb 2021Allowed

Poonam Bhargava & Ors Vs Apparel Training And Design Centre Through: Director General & Anr

Delhi High Court · (2021) 02 DEL CK 0098

Constitution Of India, 1950 — Article 12, 14, 19(6), 226, 227, 309General Service Rules, 2011 — Rule 2d, 28, 49Companies Act, 1956 — Section 25

High Courts10 Feb 2021Disposed Of

Naveen Kumar Vs Employees State Insurance Corporation

Delhi High Court · (2021) 02 DEL CK 0097

Constitution Of India, 1950 — Article 32, 226, 227, 323A, 323B

High Courts10 Feb 2021Disposed Of

Subhash Chander Bhutani Vs North Delhi Power Ltd

Delhi High Court · (2021) 02 DEL CK 0096

High Courts10 Feb 2021Disposed Of

M/S National Insurance Company Ltd. Vs Amir Hassan & Ors

Delhi High Court · (2021) 02 DEL CK 0095

High Courts09 Feb 2021Dismissed

M/S Shantivijay Jewelers & Anr Vs M/S Goyal Modes & Anr

Delhi High Court · (2021) 02 DEL CK 0188

Code Of Civil Procedure, 1908 — Order 41 Rule 27

High Courts09 Feb 2021

North Delhi Municipal Corporation Vs Satish

Delhi High Court · (2021) 02 DEL CK 0136

Industrial Disputes Act, 1947 — Section 17B

High Courts09 Feb 2021Dismissed

Vinod Kumar Kad And Ors Vs Girish Kumar Kad And Ors

Delhi High Court · (2021) 02 DEL CK 0124

Constitution Of India, 1950 — Article 141, 142Code Of Civil Procedure, 1908 — Order 8 Rule 1Delhi High Court Act, 1966 — Section 10

High Courts09 Feb 2021Disposed Of

Surendra Pal Singh & Ors Vs Union Of India And Ors

Delhi High Court · (2021) 02 DEL CK 0118

High Courts09 Feb 2021Disposed Of

Del Small Ice Cream Manufacturers Welfare’s Association (Reg.) Vs Union Of India & Anr

Delhi High Court · (2021) 02 DEL CK 0117

Constitution Of India, 1950 — Article 14, 19, 279ACentral Goods And Services Tax Act, 2017 — Section 9, 9(1), 10, 10(1), 10(2)(e)

High Courts09 Feb 2021Allowed

Reliance Communications Infrastructure Limited Vs Bharat Sanchar Nigam Limited

Delhi High Court · (2021) 02 DEL CK 0102

National Company Law Appellate Tribunal Rules, 2016 — Rule 11Insolvency and Bankruptcy Code, 2016 — Section 12, 12(2), 12(3), 14(1)(a)Arbitration and Conciliation Act, 1996 — Section 29A, 29A(4), 29A(5)

High Courts09 Feb 2021Dismissed

Kapil Sharma & Ors Vs Piyush Sharma

Delhi High Court · (2021) 02 DEL CK 0101

Copy Right Act, 1957 — Section 17, 17(a), 17(b), 17(c), 17(d), 17(e), 57

High Courts09 Feb 2021Disposed Of

ASI GD Prem Singh & Ors Vs UOI And Other

Delhi High Court · (2021) 02 DEL CK 0100

High Courts09 Feb 2021Disposed Of

Jagjit Singh Vs Union Of India & Ors

Delhi High Court · (2021) 02 DEL CK 0099

High Courts09 Feb 2021Dismissed

Nikhil Gaurav @ Sameer Rai Vs Government Of Nct Of Delhi

Delhi High Court · (2021) 02 DEL CK 0083

Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 420, 467, 468, 472Code Of Criminal Procedure, 1973 — Section 439

High Courts09 Feb 2021Disposed Of

Parmod Kumar @ Rahul & Anr Vs State

Delhi High Court · (2021) 02 DEL CK 0082

Indian Penal Code, 1860 — Section 34, 323, 325, 342, 354, 504, 506Code Of Criminal Procedure, 1973 — Section 313, 360, 397, 401, 439, 482Probation of Offenders Act, 1958 — Section 4

High Courts09 Feb 2021Dismissed

Madan Giri Vs State (Nct Of Delhi)

Delhi High Court · (2021) 02 DEL CK 0081

Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 37, 41, 42, 50, 57

High Courts09 Feb 2021Allowed

Kamran Vs State (Gnct Of Delhi)

Delhi High Court · (2021) 02 DEL CK 0080

Indian Penal Code, 1860 — Section 34, 392, 397, 411Code Of Criminal Procedure, 1973 — Section 313, 428, 437A

High Courts09 Feb 2021Disposed Of

KSK Mahanadi Power Company Ltd Vs Southern Power Distribution Company Of Andhra Pradesh Limited & Ors

Delhi High Court · (2021) 02 DEL CK 0079

High Courts09 Feb 2021Allowed

Cholamandalam Ms General Insurance Co.Ltd Vs Anita & Ors

Delhi High Court · (2021) 02 DEL CK 0078

High Courts09 Feb 2021Dismissed

Dr. Pirthipal Singh Bhandari & Anr Vs Commissioner South Delhi Municipal Corporation

Delhi High Court · (2021) 02 DEL CK 0077