High Courts15 Feb 2021Allowed
Hariom Rathor & Ors Vs State Government Of Nct Of Delhi Through Honourable PP For The State & Anr
Delhi High Court · (2021) 02 DEL CK 0144
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 131 of 154
High Courts15 Feb 2021Disposed Of
Sanjeev Srivastava And Anr Vs State Of Nct Of Delhi At Delhi & Others
Delhi High Court · (2021) 02 DEL CK 0143
High Courts15 Feb 2021Dismissed
Dr. Mohit Dhawan Vs Rakesh Asthana & Ors
Delhi High Court · (2021) 02 DEL CK 0142
Constitution Of India, 1950 — Article 226Prevention Of Corruption Act, 1988 — Section 7, 7ACode Of Criminal Procedure, 1973 — Section 156(3)
High Courts15 Feb 2021Disposed Of
Avdesh Kumar Dubey Vs State Through Govt. Of Nct Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0141
High Courts15 Feb 2021Disposed Of
CMDT Lal Singh Yadav & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0140
High Courts15 Feb 2021Dismissed
Kamaljit Kaur Alias & Anr Vs Maninder Singh & Anr
Delhi High Court · (2021) 02 DEL CK 0139
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts12 Feb 2021Dismissed
PCIT (Central) - 3 Vs Anand Kumar Jain (HUF)
Delhi High Court · (2021) 02 DEL CK 0328
Income Tax Act, 1961 — Section 132, 132(4), 153A, 153C, 158B(b), 158BB(1), 158BC, 260A
High Courts12 Feb 2021Dismissed
Pratyaksha Singh Vs Directorate General Of Health Services Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0261
Constitution Of India, 1950 — Article 14, 19, 21
High Courts12 Feb 2021Dismissed
Dr. Rohit Kumar Vs Lt. Governor Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0184
Constitution Of India, 1950 — Article 14, 226Central Civil Service (Leave) Rules, 1972 — Rule 50
High Courts12 Feb 2021Disposed Of
Dr. Sanjay Khanduja Vs Punjab National Bank & Anr
Delhi High Court · (2021) 02 DEL CK 0173
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Evidence Act, 1872 — Section 3, 41Indian Succession Act, 1925 — Section 63, 228, 276
High Courts12 Feb 2021Dismissed
Shri Swami Samarth Engineers Ltd Vs National Highways Authority Of India
Delhi High Court · (2021) 02 DEL CK 0162
High Courts12 Feb 2021Disposed Of
Rama Luthra Vs Directorate Of Enforcement Through: Its Director & Anr
Delhi High Court · (2021) 02 DEL CK 0151
Prevention Of Money Laundering Act, 2002 — Section 5, 5(1), 17, 17(1), 17(2)
High Courts12 Feb 2021Disposed Of
Santosh Kumar Vs Union Of India And Ors.
Delhi High Court · (2021) 02 DEL CK 0150
High Courts12 Feb 2021Dismissed
Aman Saini Vs Staff Selection Commission & Ors
Delhi High Court · (2021) 02 DEL CK 0149
High Courts12 Feb 2021
Lalit Modi Vs Bdr Builders And Developers Pvt. Ltd
Delhi High Court · (2021) 02 DEL CK 0148
High Courts12 Feb 2021Dismissed
Suresh Chand Sharma Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0147
High Courts12 Feb 2021Disposed Of
Sanjay Vs State Govt. Of Nct Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0125
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 376, 506
High Courts12 Feb 2021Dismissed
Master Ansh Kapoor & Anr Vs K.B. Kapur & Ors.
Delhi High Court · (2021) 02 DEL CK 0123
Code Of Civil Procedure, 1908 — Order 6 Rule 4, Order 14 Rule 1(3), Order 12 Rule 6, Order 7 Rule 11Hindu Succession Act, 1956 — Section 4, 6, 8, 19Benami Transaction (Prohibition) Act, 1988 — Section 4, 4(1), 4(2)
High Courts11 Feb 2021Dismissed
M/S APTECH Limited Vs Union Of India & Anr
Delhi High Court · (2021) 02 DEL CK 0164
Constitution Of India, 1950 — Article 226
High Courts11 Feb 2021Dismissed
Dev Wines Sales Corporation Vs Principal Commissioner Of Income Tax-10
Delhi High Court · (2021) 02 DEL CK 0163
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 5(7A), 127, 127(2), 127(2)(a), 132, 132A