High Courts16 Feb 2021Dismissed
District & Sessions Judge (hqs) & Anr Vs Narender Kumar
Delhi High Court · (2021) 02 DEL CK 0356
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 129 of 154
High Courts16 Feb 2021Disposed Of
Chattar Singh Vs Delhi Transport Corporation
Delhi High Court · (2021) 02 DEL CK 0315
Industrial Disputes Act, 1947 — Section 33C(1)
High Courts16 Feb 2021
Jyoti Lakhtakia Vs Vineet Mehra
Delhi High Court · (2021) 02 DEL CK 0239
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Family Courts Act, 1984 — Section 7, 7(1), 7(1)(a), 19Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)
High Courts16 Feb 2021Disposed Of
Gujarat Gas Limited Vs Union Of India Through The Secretary Mopng & Ors
Delhi High Court · (2021) 02 DEL CK 0227
Petroleum And Natural Gas Regulatory Board Act, 2006 — Section 21(3), 24, 24(1), 25, 26Petroleum And Natural Gas Regulatory Board (Exclusivity For City Or Local Natural Gas Distribution Network) Regulations, 2008 — Regulation 3(2)(a)
High Courts16 Feb 2021Disposed Of
Gujarat Gas Limited Vs Petroleum And Natural Gas Regulatory Board & Ors.
Delhi High Court · (2021) 02 DEL CK 0226
Petroleum And Natural Gas Regulatory Board Act, 2006 — Section 2(za)
High Courts16 Feb 2021Disposed Of
Frigorifico Allana Private Limited Vs East Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0212
Arbitration And Conciliation Act, 1996 — Section 9
High Courts16 Feb 2021Disposed Of
Karmveer Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0211
High Courts16 Feb 2021Allowed
K. R. Anand Vs Commissioner Of Central Goods And Services Tax & Anr
Delhi High Court · (2021) 02 DEL CK 0201
Constitution Of India, 1950 — Article 226, 227Delhi Value Added Tax Act, 2004 — Section 9(2)(g), 32, 33, 34, 34(2)
High Courts16 Feb 2021Disposed Of
ASI GD Rakesh Chandra Vs UOI And Other
Delhi High Court · (2021) 02 DEL CK 0200
High Courts16 Feb 2021Disposed Of
Radhey Shzyam Rai Vs Staff Selection Commission & Anr
Delhi High Court · (2021) 02 DEL CK 0199
High Courts16 Feb 2021Dismissed
Manisha Kumari Vs Union Of India & Anr
Delhi High Court · (2021) 02 DEL CK 0198
High Courts16 Feb 2021Disposed Of
Sapna Devi Vs M/S Yadav Auto Deals
Delhi High Court · (2021) 02 DEL CK 0197
High Courts16 Feb 2021Dismissed
Hindustan Petroleum Corporation Ltd. Vs Delhi Transport Corporation
Delhi High Court · (2021) 02 DEL CK 0181
Arbitration And Conciliation Act, 1996 — Section 31(5), 34, 34(3)
High Courts16 Feb 2021Dismissed
Bajaj Allianz General Insurance Co. Ltd Vs Meera Devi & Ors
Delhi High Court · (2021) 02 DEL CK 0180
High Courts16 Feb 2021Disposed Of
M/S Skycom & Anr Vs South Delhi Municipal Corporationthrough Its Commissioner,Through Its Commissioner,Through Its Commissioner, & Ors
Delhi High Court · (2021) 02 DEL CK 0179
Delhi Municipal Corporation Tax On Other Than Advertisement Published In Newspapers) Bye-Laws, 1996 — Rule 13(4)
High Courts16 Feb 2021Disposed Of
Amitabh And Ors Vs State And Anr. (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 02 DEL CK 0171
High Courts16 Feb 2021Disposed Of
Yashpal Vats & Anr Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2021) 02 DEL CK 0170
High Courts16 Feb 2021Disposed Of
Umrao Singh Vs State Nct Of Delhi, Through Its Secretary (Home) & Anr
Delhi High Court · (2021) 02 DEL CK 0169
Arms Act, 1959 — Section 25, 54, 59, 45(d)
High Courts16 Feb 2021Disposed Of
Manohar Singh Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0168
Indian Penal Code, 1860 — Section 363
High Courts16 Feb 2021Disposed Of
Shivendra Singh & Ors. Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0167