High Courts18 Feb 2021Disposed Of
Arvind Chopra Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0193
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 128 of 154
High Courts18 Feb 2021Disposed Of
Imran And Ors Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0192
High Courts18 Feb 2021Disposed Of
Shanwaz & Ors. Vs State (Govt. Of N.C.T.) & Anr
Delhi High Court · (2021) 02 DEL CK 0191
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts18 Feb 2021Disposed Of
Dharmendr Alias Dhamu And Ors Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0190
High Courts18 Feb 2021Disposed Of
Gulshan Kumar & Ors Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0189
Indian Penal Code, 1860 — Section 34, 406, 498A, 506Hindu Marriage Act, 1955 — Section 13B(2)
High Courts18 Feb 2021Disposed Of
Nitin Sharma Vs Sunita Sharma & Ors
Delhi High Court · (2021) 02 DEL CK 0174
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5)
High Courts17 Feb 2021Disposed Of
Astrazeneca Pharma India Limited Vs National Pharmaceutical Pricing Authority & Ors.
Delhi High Court · (2021) 02 DEL CK 0359
High Courts17 Feb 2021Disposed Of
Upendra Kishan Kachru & Anr Vs M/S. Shweta Tours And Travels Pvt. Ltd
Delhi High Court · (2021) 02 DEL CK 0355
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 454, 481(1)
High Courts17 Feb 2021Dismissed
Dr. Ruchita Ghiloria & Ors Vs Medical Superintendent & Ors
Delhi High Court · (2021) 02 DEL CK 0304
Central Civil Services (Leave) Rules, 1972 — Rule 50
High Courts17 Feb 2021Disposed Of
Sbec Sugar Limited Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0260
Indian Stamp Act, 1899 — Section 54
High Courts17 Feb 2021
Neeta Bhardwaj & Ors Vs Kamlesh Sharma
Delhi High Court · (2021) 02 DEL CK 0225
High Courts17 Feb 2021Dismissed
Rajpal Singh Vs Ashok Kuma
Delhi High Court · (2021) 02 DEL CK 0224
Evidence Act, 1872 — Section 116
High Courts17 Feb 2021Disposed Of
Jagbir Singh Vs Union Of India & Ors.
Delhi High Court · (2021) 02 DEL CK 0210
High Courts17 Feb 2021Allowed/Disposed Of
Mahindra Susten Private Limited Vs NHPC Limited
Delhi High Court · (2021) 02 DEL CK 0196
Arbitration And Conciliation Act, 1996 — Section 7, 7(2), 7(5), 8, 9, 11, 11(6), 11(6A), 16, 17, 18(3), 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), 43(1), 45Companies Act, 2013 — Section 2(77)Indian Contract Act, 1972 — Section 7
High Courts17 Feb 2021Dismissed
Vikas Mittal Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2021) 02 DEL CK 0185
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 120B, 193, 195A, 307, 328, 354A, 376, 468, 471, 506, 509Arms Act, 1959 — Section 25, 54, 59
High Courts17 Feb 2021Dismissed
Rafiq Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2021) 02 DEL CK 0178
Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37, 42, 50
High Courts17 Feb 2021Dismissed
M/S MEP Sanjose Talaja Mahuva Road Pvt. Ltd Vs M/S National Highways Authority Of India
Delhi High Court · (2021) 02 DEL CK 0177
Arbitration And Conciliation Act, 1996 — Section 9National Highways Authority Of India Act, 1988 — Section 33Specific Relief Act, 1963 — Section 14(b), 14(d), 20A, 41(ha), 42
High Courts17 Feb 2021Disposed Of
Ms Tara Palace Hotel Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0175
High Courts17 Feb 2021Dismissed
National Highways Authority Of India Vs M/S BSCPL Godhra Tollways Limited
Delhi High Court · (2021) 02 DEL CK 0172
Arbitration And Conciliation Act, 1996 — Section 34, 34(2), 34(2A)
High Courts17 Feb 2021Allowed
Braham Prakash & Ors. Vs Govt. Of National Territory Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0165
Code Of Criminal Procedure, 1973 — Section 188, 438, 482Indian Penal Code, 1860 — Section 1, 4, 34, 406, 498A