High Courts19 Feb 2021Disposed Of
Rahul Kumar & Ors Vs State (Govt Of Nct Of Delhi) & Anr
Delhi High Court · (2021) 02 DEL CK 0218
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 127 of 154
High Courts19 Feb 2021Disposed Of
Amit Kumar & Ors. Vs State (Nct Of Delhi) & Ors
Delhi High Court · (2021) 02 DEL CK 0217
High Courts19 Feb 2021Disposed Of
EX HC GD Gopal Singh Vs UOI And Other
Delhi High Court · (2021) 02 DEL CK 0216
High Courts19 Feb 2021Disposed Of
Piyush Shukla & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0215
High Courts19 Feb 2021
Disha A. Ravi Vs State (Nct Of Delhi) & Ors
Delhi High Court · (2021) 02 DEL CK 0206
High Courts19 Feb 2021Disposed Of
Junaid & Ors Vs State
Delhi High Court · (2021) 02 DEL CK 0205
Code Of Criminal Procedure, 1973 — Section 160, 161, 173, 439, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 153A, 302, 395, 397, 452, 454, 505, 506
High Courts18 Feb 2021Dismissed
Dr D K Modi Vs Y K Modi & Ors
Delhi High Court · (2021) 02 DEL CK 0354
High Courts18 Feb 2021Dismissed
Manju Saxena Vs Hongkong & Shanghai Banking Corporation Ltd. & Anr.
Delhi High Court · (2021) 02 DEL CK 0327
Industrial Disputes Act, 1947 — Section 17B, 25F, 25F(c)
High Courts18 Feb 2021Disposed Of
Rishikesh Ramaparbal Singh & Ors Vs Union Of India & Anr
Delhi High Court · (2021) 02 DEL CK 0259
High Courts18 Feb 2021Disposed Of
Dy.General Manager State Bank Vs Vijay Singh
Delhi High Court · (2021) 02 DEL CK 0258
Constitution Of India, 1950 — Article 136, 137, 142, 226Industrial Disputes Act, 1947 — Section 17B
High Courts18 Feb 2021Disposed Of
Ashwani Kumar Vs Nav Bharat International Ltd
Delhi High Court · (2021) 02 DEL CK 0257
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12(2)
High Courts18 Feb 2021Disposed Of
Rahul Nepal Vs Union Of India & Anr
Delhi High Court · (2021) 02 DEL CK 0256
Registration of Births and Deaths Act, 1969 — Section 15
High Courts18 Feb 2021Disposed Of
Abhinav Sharma Vs Union Of India & Anr
Delhi High Court · (2021) 02 DEL CK 0255
High Courts18 Feb 2021Disposed Of
Value Line Interiors Private Limited Vs Rolling Construction Private Limited
Delhi High Court · (2021) 02 DEL CK 0238
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts18 Feb 2021Disposed Of
Sandhya Srivastava Vs Dr. Neelam Mishra & Ors
Delhi High Court · (2021) 02 DEL CK 0237
Constitution Of India, 1950 — Article 21Code Of Civil Procedure, 1908 — Order 20 Rule 1Code Of Criminal Procedure, 1973 — Section 353, 353(1)
High Courts18 Feb 2021Disposed Of
Jas Ram And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0209
Railway Protection Force Rules, 1987 — Rule 70
High Courts18 Feb 2021Dismissed
Dr. Sanjay Gupta Vs Secretary Minister Of Power, Govt Of India, New Delhi And Ors
Delhi High Court · (2021) 02 DEL CK 0208
High Courts18 Feb 2021Disposed Of
Ashutosh Kumar Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0207
High Courts18 Feb 2021Dismissed
Jitender Kumar Goswami Vs State Nct Of Delhi
Delhi High Court · (2021) 02 DEL CK 0195
Constitution Of India, 1950 — Article 15, 39Code Of Criminal Procedure, 1973 — Section 164, 397, 401, 439, 482Indian Penal Code, 1860 — Section 323, 341, 377, 506
High Courts18 Feb 2021Disposed Of
Vijay Kumar Shukla Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0194