COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 126 of 154
High Courts22 Feb 2021
Rishima SA Investments LIC Vs Shristi Infrastructure Development Corporation Limited & Anr
Delhi High Court · (2021) 02 DEL CK 0243
Code Of Civil Procedure, 1908 — Section 13, 20, 44A, Order 21 Rule 22, Order 21 Rule 30Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 2(1)(e)(ii), 2(2), 2(7), 9, 11, 17, 27, 34, 37, 37(1)(a), 37(3), 42, 44, 45, 46, 47, 48, 49Insolvency and Bankruptcy Code, 2016 — Section 14, 18, 60(6), 238
High Courts22 Feb 2021Disposed Of
Suresh Chand Goel And Anr Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0241
High Courts22 Feb 2021Disposed Of
Clean Solar Power Bhadla Private Limited Vs Solar Energy Corporation Of India Limited & Ors.
Delhi High Court · (2021) 02 DEL CK 0240
High Courts22 Feb 2021Dismissed
Shyam Singh Yadav Vs State Govt Of Nct Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0236
Code Of Criminal Procedure, 1973 — Section 156(3), 228, 228(1)(a), 228(1)(b), 397, 401, 460, 461Indian Penal Code, 1860 — Section 307
High Courts22 Feb 2021Dismissed
Bharat Singh Rawat Vs Poonam Singh Rawat
Delhi High Court · (2021) 02 DEL CK 0235
Code Of Criminal Procedure, 1973 — Section 362, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22, 23, 29Indian Penal Code, 1860 — Section 323, 341, 353, 379, 506
High Courts22 Feb 2021Allowed
Mokibe Mr Leepile Moses @ Patrick Umechukwu Vs Narcotics Control Bureau
Delhi High Court · (2021) 02 DEL CK 0234
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 21(c), 23(c), 28, 50, 52A, 57, 67
High Courts22 Feb 2021Disposed Of
Naveen Kumar & Ors Vs State Of Nct Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0233
High Courts22 Feb 2021Disposed Of
Geeta Singh & Anr Vs Sub-Divisional Magistrate (Kapashera) & Anr
Delhi High Court · (2021) 02 DEL CK 0232
High Courts22 Feb 2021Dismissed
Samina & Ors Vs Syed Asim Pasha
Delhi High Court · (2021) 02 DEL CK 0230
Code Of Criminal Procedure, 1973 — Section 125
High Courts22 Feb 2021Disposed Of
Pooja Vs Sanjay Chopra
Delhi High Court · (2021) 02 DEL CK 0229
Code Of Criminal Procedure, 1973 — Section 125
High Courts22 Feb 2021Allowed
Rashid @ Monu Vs State (Nct Of Delhi)
Delhi High Court · (2021) 02 DEL CK 0228
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 144, 147, 148, 149, 153A, 188, 201, 302, 427, 436
High Courts19 Feb 2021Dismissed
Sunil Kumar Jain & Ors Vs Registrar General, Delhi High Court & Anr
Delhi High Court · (2021) 02 DEL CK 0353
Constitution Of India, 1950 — Article 14, 141, 227, 227(2)(b)Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 14(6), 14(7), 19, 25B, 25B(8), 56
High Courts19 Feb 2021
Tarun Krishan Aggarwal & Anr Vs Sho, P.S. Hauz Qazi & Ors
Delhi High Court · (2021) 02 DEL CK 0254
Arbitration And Conciliation Act, 1996 — Section 9, 9(1), 17, 17(1)Code Of Civil Procedure, 1908 — Order 40, Order 40(4)
High Courts19 Feb 2021Disposed Of
Allied Blenders And Distillers Pvt Ltd Vs Agribiotech Industries Limited (ABIL)
Delhi High Court · (2021) 02 DEL CK 0231
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts19 Feb 2021
M/Stechnocrats Advisory Services Private Limited Vs Ministry Of Road Transport & Highways
Delhi High Court · (2021) 02 DEL CK 0223
Arbitration And Conciliation Act, 1996 — Section 11, 11(5), 11(6), 11(8), 12(1), 12(5)
High Courts19 Feb 2021Dismissed
Sanjay Gupta & Ors Vs Hariom Gupta
Delhi High Court · (2021) 02 DEL CK 0222
Code Of Civil Procedure, 1908 — Order 7 Rule 11Indian Penal Code, 1860 — Section 506
High Courts19 Feb 2021Disposed Of
Niteen Yeola Vs Vartika Katiyar
Delhi High Court · (2021) 02 DEL CK 0221
Contempt Of Courts Act, 1971 — Section 11, 12
High Courts19 Feb 2021Disposed Of
Lt. General Depinder Singh Ahuja Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2021) 02 DEL CK 0220
High Courts19 Feb 2021Disposed Of
Satyam Khanna & Anr Vs State Nct Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0219
Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13(1)(ia), 13B(2)