High Courts24 Feb 2021Disposed Of
Vikas Rathi & Ors. Vs State Nct Of Delhi Through Standing Counsel & Anr
Delhi High Court · (2021) 02 DEL CK 0274
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 124 of 154
High Courts24 Feb 2021Disposed Of
Harish Kumar & Ors Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0273
High Courts24 Feb 2021Disposed Of
Rajat Sethi & Ors Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0272
Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 406, 498A, 506, 509Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(2)
High Courts24 Feb 2021Disposed Of
Mohit Sharma Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0271
High Courts24 Feb 2021Disposed Of
Mayank Chadha And Others Vs State And Another
Delhi High Court · (2021) 02 DEL CK 0270
Special Marriage Act, 1954 — Section 18
High Courts24 Feb 2021Disposed Of
Naveen Kumar And Ors Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0269
High Courts24 Feb 2021Disposed Of
Aditya Narula Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0268
High Courts23 Feb 2021Disposed Of
Dr. Tarun Kothari Vs District Magistrate/District Appropriate Authority(West) PC & PNDT Act, GNCT Of Delhi
Delhi High Court · (2021) 02 DEL CK 0362
Pre-ConceptionAnd Pre-Natal Diagnostic Technique (Prohibition Of Sex Selection) Act, 1994 — Section 21
High Courts23 Feb 2021Disposed Of
Mewa Mishri Enterprises Private Limited Vs AST Enterprises INC
Delhi High Court · (2021) 02 DEL CK 0349
Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 38, Order 39Arbitration And Conciliation Act, 1996 — Section 2(2), 9
High Courts23 Feb 2021Disposed Of
Laishram Premila Devi & Ors Vs State & Ors
Delhi High Court · (2021) 02 DEL CK 0343
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 354B, 354C, 354D, 506, 509
High Courts23 Feb 2021Dismissed
South Delhi Municipal Corporation Vs Dr. Chander Prakash & Anr
Delhi High Court · (2021) 02 DEL CK 0325
Delhi Municipal Corporation Act, 1957 — Section 126, 126(2), 169
High Courts23 Feb 2021Dismissed
Bindu Vs Kuldeep
Delhi High Court · (2021) 02 DEL CK 0312
Hindu Marriage Act, 1955 — Section 13(1)(ia), 28
High Courts23 Feb 2021Dismissed
Joginder Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0288
High Courts23 Feb 2021
K. Sivakumar, EX SGT 747582-R Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0287
High Courts23 Feb 2021Dismissed
Suresh Singhal Vs Union Of India & Ors.
Delhi High Court · (2021) 02 DEL CK 0286
High Courts23 Feb 2021Disposed Of
Aman Abbas Vs State
Delhi High Court · (2021) 02 DEL CK 0248
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 188, 307, 427Arms Act, 1959 — Section 25, 27
High Courts23 Feb 2021Dismissed
Dr. Keshav Kumar Agarwal Vs Central Bureau Of Investigation (CBI)
Delhi High Court · (2021) 02 DEL CK 0247
Code Of Criminal Procedure, 1973 — Section 362, 482Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts23 Feb 2021Dismissed
Jitender Kumar Vs Hemant Kumar Gupta
Delhi High Court · (2021) 02 DEL CK 0246
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 96, 151, Order 10 Rule 1 , Order 10 Rule 2, Order 12 Rule 6, Order 9 Rule 6(a), Order 9 Rule 7, Order 8 Rule 10
High Courts23 Feb 2021Disposed Of
Aviral Bhatla Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0245