High Courts26 Feb 2021Disposed Of
Savita Arora Vs North Delhi Municipal Corporation Through Its Commissioner
Delhi High Court · (2021) 02 DEL CK 0317
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 122 of 154
High Courts26 Feb 2021Disposed Of
Manoj Gupta Vs Narcotics Control Bureau
Delhi High Court · (2021) 02 DEL CK 0308
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 9A, 22, 23, 25A, 29, 37, 67
High Courts26 Feb 2021Dismissed
State (Nct Of Delhi) Vs Jiwan Kant Jain And Anr
Delhi High Court · (2021) 02 DEL CK 0307
Code Of Criminal Procedure, 1973 — Section 164, 227, 228, 397, 401Indian Penal Code, 1860 — Section 323, 328, 354, 354A, 376, 506, 509Code Of Criminal Procedure, 1898 — Section 207, 207A
High Courts26 Feb 2021Disposed Of
Hammad Khan (Minor) & Ors Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0306
Indian Penal Code, 1860 — Section 395
High Courts25 Feb 2021Disposed Of
Striker Beverages Pvt Ltd Vs India Tourism Development Corporation & Anr
Delhi High Court · (2021) 02 DEL CK 0342
Arbitration And Conciliation Act, 1996 — Section 12(2), 17
High Courts25 Feb 2021Disposed Of
Daulat Singh Consulting Private Limited And Ors Vs Gateway Rail Freight Limited & Ors
Delhi High Court · (2021) 02 DEL CK 0341
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts25 Feb 2021Dismissed
Dr. Sunil Kumar Verma Vs All India Institute Of Medical Science And Anr
Delhi High Court · (2021) 02 DEL CK 0340
Central Civil Services (Pension) Rules, 1972 — Rule 17(1)
High Courts25 Feb 2021Disposed Of
Ajay Kumar Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0339
High Courts25 Feb 2021Dismissed
Ravinder Chauhan Vs Union Public Service Commission And Anr
Delhi High Court · (2021) 02 DEL CK 0322
Constitution Of India, 1950 — Article 226, 227
High Courts25 Feb 2021Disposed Of
Sajid Ali Vs State (Govt. Nct Of Delhi) & Ors
Delhi High Court · (2021) 02 DEL CK 0321
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts25 Feb 2021Disposed Of
Aakash & Ors. Vs State & Anr
Delhi High Court · (2021) 02 DEL CK 0298
Indian Penal Code, 1860 — Section 34, 323, 342, 354B, 365, 376, 377
High Courts25 Feb 2021Disposed Of
Navjot Singh Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0297
High Courts25 Feb 2021Disposed Of
Kawal @ Rajinder @ Kali & Ors Vs State Of Delhi
Delhi High Court · (2021) 02 DEL CK 0296
High Courts25 Feb 2021Disposed Of
Subhash Chand Sharma & Anr Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0295
High Courts25 Feb 2021Disposed Of
Ram Naresh Chaurasia Vs State And Anr
Delhi High Court · (2021) 02 DEL CK 0294
High Courts25 Feb 2021Disposed Of
Pankaj Chawla & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0293
High Courts25 Feb 2021Disposed Of
Ankit And Anr. Vs State And Ors.
Delhi High Court · (2021) 02 DEL CK 0292
Indian Penal Code, 1860 — Section 279, 337
High Courts25 Feb 2021Disposed Of
Vipin Kumar & Ors Vs State Nct Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0291
High Courts25 Feb 2021Dismissed
Khubi Ram Sharma Vs Land And Building Department, Through Its Secretary Land And Building
Delhi High Court · (2021) 02 DEL CK 0266
Constitution Of India, 1950 — Article 226