High Courts01 Mar 2021Dismissed
Prem Pal Singh Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0074
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 120 of 154
High Courts01 Mar 2021Allowed
Manish Kumar Vs All India Institute Of Medical Sciences & Ors
Delhi High Court · (2021) 03 DEL CK 0073
Constitution Of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 13, 13(2)(a), 22(2), 23
High Courts01 Mar 2021Dismissed
Jaiveer Singh Virk Vs Sir Sobha Singh & Sons Pvt. Ltd. & Ors
Delhi High Court · (2021) 03 DEL CK 0056
Code Of Civil Procedure, 1908 — Section 96, Order 6 Rule 2, Order 12 Rule 6, Order 22 Rule 6, Order 12 Rule 12Specific Relief Act, 1963 — Section 41(h)Companies Act, 2013 — Section 430
High Courts01 Mar 2021Dismissed
Pr. Commissioner Of Income Tax-2 Vs M/S Cinestaan Entertainment Pvt Ltd
Delhi High Court · (2021) 03 DEL CK 0055
Income Tax Act, 1961 — Section 2(24)(xvi), 11UA, 56(2)(vii)(b), 133(6), 142(1), 143(1), 143(2), 143(3), 260A
High Courts01 Mar 2021Dismissed
C & C Constructions Ltd Vs Ircon International Ltd.
Delhi High Court · (2021) 03 DEL CK 0054
Arbitration And Conciliation Act, 1996 — Section 16, 34, 34(b)(ii), 37Indian Contract Act, 1872 — Section 28
High Courts01 Mar 2021Dismissed
Vinod Kumar And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0042
Indo-Tibetan Border Police (ITBP), General Duty Cadre (Group "A" Posts) Recruitment Rules, 2010 — Rule 5
High Courts01 Mar 2021Dismissed
Kamal Kant Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0041
Ex-Servicemen (Re-Employment In Central Civil Services And Posts) Rules, 1979 — Rule 5, 5(b), 5(c)
High Courts01 Mar 2021Dismissed
Bhopal Singh Vs Delhi Development Authority And Ors
Delhi High Court · (2021) 03 DEL CK 0040
Constitution Of India, 1950 — Article 309, 311, 311(2)(b), 311(3)Indian Penal Code, 1860 — Section 34, 323, 341, 506Industrial Disputes Act, 1947 — Section 10, 11A
High Courts01 Mar 2021Disposed Of
M/S Cinepolis India Pvt. Ltd. Vs M/S Sarita Multiplexs Pvt. Ltd
Delhi High Court · (2021) 03 DEL CK 0036
Arbitration And Conciliation Act, 1996 — Section 12(2), 17
High Courts01 Mar 2021Dismissed
Unison Hotels Private Limited Vs M/S Value Line Interiors Private Limited
Delhi High Court · (2021) 03 DEL CK 0035
Delhi International Arbitration Centre (DIAC) (Administrative Cost Arbitrators' Fees) Rules, — Rule 3(6)Arbitration And Conciliation Act, 1996 — Section 11(6), 14, 14(2), 18, 25, 25(a), 32(2)(c), 34(2)(iii)
High Courts01 Mar 2021Disposed Of
Parveen Kumar Vs M/S Poonam Securities Pvt Ltd
Delhi High Court · (2021) 03 DEL CK 0034
Arbitration And Conciliation Act, 1996 — Section 9
High Courts01 Mar 2021Dismissed
Dinkar Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0033
Constitution Of India, 1950 — Article 14
High Courts01 Mar 2021Disposed Of
Biswajit Roy& Ors Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0032
Sashastra Seema Bal Rules, 2009 — Rule 29
High Courts01 Mar 2021Disposed Of
Jagat Ram & Ors. Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0031
High Courts01 Mar 2021Disposed Of
EX HC GD Hanuman Prasad Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0030
High Courts01 Mar 2021
Deepak Kumar Vs Meenu Sirohi
Delhi High Court · (2021) 03 DEL CK 0029
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 11, 12(1), 12(1)(c), 28Indian Penal Code, 1860 — Section 34, 328, 343, 366, 376
High Courts01 Mar 2021Dismissed
Saleem Vs State Of Nct & Anr
Delhi High Court · (2021) 03 DEL CK 0008
Code Of Criminal Procedure, 1973 — Section 173(8), 397, 401, 482Indian Penal Code, 1860 — Section 34, 302, 304B, 406, 498ADowry Prohibition Act, 1961 — Section 4
High Courts01 Mar 2021
Gaurav Kaushik Vs State Of Nct Of Delhi
Delhi High Court · (2021) 03 DEL CK 0007
Code Of Criminal Procedure, 1973 — Section 311
High Courts01 Mar 2021Disposed Of
Hero Motocorp Limited Vs M/S Deep Automobiles & Anr
Delhi High Court · (2021) 03 DEL CK 0006
High Courts01 Mar 2021Disposed Of
Rajender Gurani & Ors Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0005