High Courts04 Mar 2021Dismissed
Prudent Broking Services Private Limited Vs Poonam Maheshwari
Delhi High Court · (2021) 03 DEL CK 0046
Arbitration And Conciliation Act, 1996 — Section 34, 37
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 118 of 154
High Courts04 Mar 2021Disposed Of
Living Media India Limited Vs Prithvi Raj
Delhi High Court · (2021) 03 DEL CK 0038
High Courts04 Mar 2021Disposed Of
Rajiv Bhasin Vs Centre For Develpment Of Telematics (C-DOT) & Anr
Delhi High Court · (2021) 03 DEL CK 0016
High Courts03 Mar 2021Disposed Of
Centrax Gas Turbines Private Limited (In Vol. Liqn.)
Delhi High Court · (2021) 03 DEL CK 0359
Companies (Court) Rules, 1959 — Rule 313, 315, 329, 331Companies Act, 1956 — Section 488, 496, 497, 497(6), 516
High Courts03 Mar 2021Disposed Of
Shyam Sunder Sethi Vs Pr. Commissioner Of Income Tax-10 & Ors
Delhi High Court · (2021) 03 DEL CK 0154
Income Tax Act, 1961 — Section 54, 148Direct Tax Vivad Se Vishwas Act, 2020 — Section 2(1)(a)(i), 2(1)(a)(n), 3, 4(1)
High Courts03 Mar 2021Allowed
Union Of India Vs Archana Wadhwa & Ors
Delhi High Court · (2021) 03 DEL CK 0133
Tribunal, Appellate Tribunal and Other Authorities (Qualifications, Experience and other Conditions of Members) Rules, 2017 — Rule 5, 11Finance Act, 2017 — Section 183, 184Customs Act, 1962 — Section 129(7), 129(7)(a)
High Courts03 Mar 2021Dismissed
Prashant Yadav Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0132
Constitution Of India, 1950 — Article 14
High Courts03 Mar 2021Disposed Of
Hindustan Construction Company Limited Vs IRCON International Limited
Delhi High Court · (2021) 03 DEL CK 0060
Arbitration And Conciliation Act, 1996 — Section 29A(5)
High Courts03 Mar 2021Dismissed
Atul Bidhuri Vs State, Govt. Of Nct Of Delhi
Delhi High Court · (2021) 03 DEL CK 0053
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 41A, 46, 82, 437, 438, 438(1), 439, 482Indian Penal Code, 1860 — Section 34, 149, 186, 279, 302, 332, 353, 427
High Courts03 Mar 2021Disposed Of
Gtl Infrastructure Limited Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2021) 03 DEL CK 0052
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts03 Mar 2021Disposed Of
Prem Chandra Thakur Vs Central Industrial Security Force And Ors
Delhi High Court · (2021) 03 DEL CK 0051
Indian Penal Code, 1860 — Section 366A
High Courts03 Mar 2021Disposed Of
Dhurendra Raghav, EX CPL 769090-N Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0050
High Courts03 Mar 2021Dismissed
Rohit Sharma Vs A.M. Market Place Pvt. Ltd. & Ors
Delhi High Court · (2021) 03 DEL CK 0049
Code Of Civil Procedure, 1908 — Section 28, Order 9 Rule 7, Order 5 Rule 1, Order 8 Rule 1, Order 8 Rule 10, Order 5 Rule 15, Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 21
High Courts03 Mar 2021Disposed Of
Sheetal Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2021) 03 DEL CK 0018
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(b), 25, 29, 41, 42, 42(2), 50, 57, 67Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 65B
High Courts03 Mar 2021Disposed Of
Delhi Contract Bus Association Vs Honble Lt. Governor & Ors
Delhi High Court · (2021) 03 DEL CK 0017
High Courts03 Mar 2021Dismissed
Parsvnath Developers Limited Vs Vikram Khosla
Delhi High Court · (2021) 03 DEL CK 0015
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 8 Rule 10Arbitration And Conciliation Act, 1996 — Section 9, 21
High Courts03 Mar 2021Disposed Of
Rohan Kapoor & Ors. Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2021) 03 DEL CK 0014
High Courts03 Mar 2021Disposed Of
Bank Of Baroda Vs State Nct Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0013
High Courts03 Mar 2021Dismissed
Ishika Vs State
Delhi High Court · (2021) 03 DEL CK 0012
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17, 18, 21, 29, 37, 61, 85Evidence Act, 1872 — Section 10