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Delhi High Court judgments, 2021

3,070 judgments · page 117 of 154

High Courts05 Mar 2021Dismissed

Azmira Bhima Vs Union Of India & Ors

Delhi High Court · (2021) 03 DEL CK 0086

Constitution Of India, 1950 — Article 14Ministry of Culture, Archaeological Survey of India, Conservation Cadre (Group "A" and "B" Gazetted Posts) Recruitment Rules, 2019 — Rule 5Delhi Health Service (Allopathy) Rules, 2009 — Rule 16
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High Courts05 Mar 2021Dismissed

Archana Mittal And Anr Vs Shikha Mittal

Delhi High Court · (2021) 03 DEL CK 0067

Code Of Civil Procedure, 1908 — Section 115, 151, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Indian Contract Act, 1872 — Section 202
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High Courts05 Mar 2021Dismissed

M. Ehtesham-Ul-Haque Vs UOI And Ors

Delhi High Court · (2021) 03 DEL CK 0043

Constitution Of India, 1950 — Article 14, 30University Grants Commission Act, 1956 — Section 2(f), 3, 26(1)Jamia Millia Islamia Act, 1988 — Section 11(1), 24
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High Courts04 Mar 2021Disposed Of

Permanand Vijay Kumar Vs Savitri Devi & Ors

Delhi High Court · (2021) 03 DEL CK 0131

Code Of Civil Procedure, 1908 — Order 12 Rule 6Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15, 15(1), 15(7), 26, 26(2), 26(3), 27Transfer of Property Act, 1882 — Section 106
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