High Courts09 Mar 2021Dismissed
Re- M/S Gwalior Transmissions System Ltd.
Delhi High Court · (2021) 03 DEL CK 0125
Code Of Civil Procedure, 1908 — Order 9 Rule 13Indian Contract Act, 1872 — Section 17, 18
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 115 of 154
High Courts09 Mar 2021
Natures Essence Private Limited Vs Protogreen Retail Solutions Private Limited & Ors
Delhi High Court · (2021) 03 DEL CK 0119
Code Of Civil Procedure, 1908 — Order 39, Order 39 Rule 1, Order 11 Rule 1(10), Order 39 Rule 2Trade Marks Act, 1999 — Section 9, 11, 17, 17(2), 27(1), 29(2), 29(4), 31
High Courts09 Mar 2021Disposed Of
Linkquest Quippo Infra Limited Vs A2Z Infra Engineering Limited
Delhi High Court · (2021) 03 DEL CK 0105
Arbitration And Conciliation Act, 1996 — Section 17
High Courts09 Mar 2021Disposed Of
Meena Vs Delhi Transport Infrastructure Development Corporation Limited
Delhi High Court · (2021) 03 DEL CK 0104
High Courts09 Mar 2021Disposed Of
Vaibhav Gupta Vs Real Estate Regulatorty Authority & Ors
Delhi High Court · (2021) 03 DEL CK 0103
High Courts09 Mar 2021Disposed Of
Saddam Husain Vs Ram Prasad And Ors
Delhi High Court · (2021) 03 DEL CK 0102
Constitution Of India, 1950 — Article 227
High Courts09 Mar 2021Disposed Of
Pitabasa Panigrahi & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0101
High Courts09 Mar 2021Disposed Of
Ashish Bansal & Ors Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0084
High Courts08 Mar 2021Allowed
Reom Infrastructure And Construction Limited Vs Air Force Naval Housing Board
Delhi High Court · (2021) 03 DEL CK 0175
Arbitration And Conciliation Act, 1996 — Section 4, 12, 12(1), 12(5), 13(2), 14, 21Insolvency And Bankruptcy Code, 2016 — Section 14
High Courts08 Mar 2021Dismissed
Neelam Vs Yashpal
Delhi High Court · (2021) 03 DEL CK 0161
Code Of Criminal Procedure, 1973 — Section 125, 125(2), 127, 397, 401, 482
High Courts08 Mar 2021Allowed
Hoya Medical India Pvt. Ltd. Vs Everest Vision
Delhi High Court · (2021) 03 DEL CK 0160
Arbitration And Conciliation Act, 1996 — Section 7, 11, 11(6), 12(1), 12(5)
High Courts08 Mar 2021
EWAC Alloys Limited Vs Essen Welding Alloys Pvt. Ltd
Delhi High Court · (2021) 03 DEL CK 0136
Code Of Civil Procedure, 1908 — Order 23 Rule 3
High Courts08 Mar 2021Dismissed
Dr. Shyam Lal Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0130
High Courts08 Mar 2021Disposed Of
Delhi Transport Corporation Vs Dheer Singh
Delhi High Court · (2021) 03 DEL CK 0129
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts08 Mar 2021Dismissed
Satish Seth (Since Deceased Through His Lrs.) & Ors Vs Indu Kapoor & Ors
Delhi High Court · (2021) 03 DEL CK 0128
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 43, Order 43 Rule 1, Order 7 Rule 11Commercial Courts Act, 2015 — Section 13
High Courts08 Mar 2021Dismissed
Rajendra Prasad Sharma Vs Union Public Service Commission & Ors
Delhi High Court · (2021) 03 DEL CK 0127
Constitution Of India, 1950 — Article 136, 226, 323A, 323A(1), 323A(2)(d), 323A(3)Administrative Tribunals Act, 1985 — Section 14
High Courts08 Mar 2021Dismissed
Indiana Travels Pvt. Ltd. Vs Insion Private Limited
Delhi High Court · (2021) 03 DEL CK 0126
Arbitration And Conciliation Act, 1996 — Section 5, 9, 17, 37(2)Commercial Courts Act, 2015 — Section 13Code Of Civil Procedure, 1908 — Order 15A
High Courts08 Mar 2021Disposed Of
M/S Shawl Engineers And Contractors Pvt. Ltd. Vs Union Of India
Delhi High Court · (2021) 03 DEL CK 0114
Arbitration And Conciliation Act, 1996 — Section 11(6)Indian Contract Act, 1872 — Section 15
High Courts08 Mar 2021Disposed Of
R Raja Rathinam Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0113
High Courts08 Mar 2021Dismissed
Hari Mohan Rathore Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0112