High Courts12 Mar 2021Dismissed
Salman & Ors Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0121
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 308, 323, 324, 325, 326, 384, 385
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 114 of 154
High Courts12 Mar 2021Disposed Of
Mohd Umair @ Umer Vs State ( Govt Nct Of Delhi) And Ors & Anr
Delhi High Court · (2021) 03 DEL CK 0120
Constitution Of India, 1950 — Article 141Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307
High Courts10 Mar 2021Allowed
M/S United India Insurance Co. Ltd Vs M/S Worldfa Exports Pvt. Ltd
Delhi High Court · (2021) 03 DEL CK 0352
Arbitration And Conciliation Act, 1996 — Section 11, 33, 34Insurance Regulatory And Development Authority (Protection Of Policyholders' Interests) Regulations, 2002 — Regulation 9, 9(2), 9(5), 9(6)
High Courts10 Mar 2021Disposed Of
M/S MGCPL-AETPL (JV) Vs National Highways Authority Of India (NHAI), Through, The Chairman, National Highways Authority Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0124
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts10 Mar 2021Dismissed
ICICI Bank Vs Kanta Malhotra & Anr
Delhi High Court · (2021) 03 DEL CK 0123
Constitution Of India, 1950 — Article 227
High Courts10 Mar 2021Dismissed
Modern College Vs National Council For Teacher Education And Anr
Delhi High Court · (2021) 03 DEL CK 0115
Constitution Of India, 1950 — Article 226National Council For Teacher Education Rules, 1997 — Rule 10National Council For Teacher Education Act, 1993 — Section 18, 18(2)
High Courts10 Mar 2021Disposed Of
New Friends Colony Residents Welfare Association Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0100
High Courts10 Mar 2021Disposed Of
Leprosy Mission Trust India Vs Collector Of Stamps & Ors
Delhi High Court · (2021) 03 DEL CK 0099
Indian Stamps Act, 1899 — Article 62(e)Indian Stamp Act, 1899 — Section 40
High Courts10 Mar 2021Disposed Of
Nadir Shah & Ors Vs State Nct Of Delhi & Ors
Delhi High Court · (2021) 03 DEL CK 0098
High Courts10 Mar 2021Disposed Of
Nasir Khan And Another Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0097
Indian Penal Code, 1860 — Section 34, 323, 328, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts10 Mar 2021Disposed Of
Devender Kumar @ Rahul Vs State, Govt. Of Nct Of Delhi
Delhi High Court · (2021) 03 DEL CK 0096
Indian Penal Code, 1860 — Section 342, 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Mar 2021Disposed Of
Sanjeev Srivastava Vs State Of Nct Of Delhi And Anr & Anr
Delhi High Court · (2021) 03 DEL CK 0094
Negotiable Instruments Act, 1881 — Section 138
High Courts10 Mar 2021Disposed Of
Paramjeet Singh & Ors Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0093
Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13(1)(ia), 13B(2)
High Courts10 Mar 2021Disposed Of
Sunita Aggarwal Vs Yogesh Garg & Ors
Delhi High Court · (2021) 03 DEL CK 0092
High Courts10 Mar 2021Dismissed
Sumit Bhasin Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0091
Negotiable Instruments Act, 1881 — Section 118, 138, 139, 142, 143, 144, 145, 145(1), 145(2), 146, 147Code Of Criminal Procedure, 1973 — Section 251, 263(g), 482Evidence Act, 1872 — Section 106
High Courts10 Mar 2021Dismissed
Summy Bhasin Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2021) 03 DEL CK 0090
Negotiable Instruments Act, 1881 — Section 118, 138, 139, 142, 143, 144, 145, 145(1), 145(2), 146, 147Code Of Criminal Procedure, 1973 — Section 251, 263(g), 482Evidence Act, 1872 — Section 106
High Courts09 Mar 2021
Delhi Development Authority Vs Varindera Construction Limited
Delhi High Court · (2021) 03 DEL CK 0354
Arbitration And Conciliation Act, 1996 — Section 34, 34(3)
High Courts09 Mar 2021Dismissed
Kent Ro Systems Ltd. & Anr Vs Jaideep Kishnani & Ors
Delhi High Court · (2021) 03 DEL CK 0353
Code Of Civil Procedure, 1908 — Order 11, Order 11 Rule 1, Order 11 Rule 1(1), Order 11 Rule 1(5), Order 11 Rule 1(7), Order 11 Rule 1(10), Order 11 Rule 2, Order 13 Rule 2, Order 11Rule 3, Order 7 Rule 14, Order 7 Rule 14(3)Designs Act, 2000 — Section 22(4)
High Courts09 Mar 2021Allowed
Veeravalli Raju Solomon Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0134
Aircraft Rules, 1937 — Section 39C, 41, 42