High Courts16 Mar 2021Disposed Of
M.A. Khan Vs Union Of India And Ors.
Delhi High Court · (2021) 03 DEL CK 0168
Railway Protection Force Rules, 1987 — Rule 90
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 112 of 154
High Courts16 Mar 2021Dismissed
Suresh Kumar & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0167
High Courts16 Mar 2021Disposed Of
Pradeep Kumar Vs Union Of India And Ors.
Delhi High Court · (2021) 03 DEL CK 0166
High Courts16 Mar 2021Disposed Of
Narender Singh & Ors Vs State Of GNCT Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0153
High Courts16 Mar 2021Allowed
Mohit Aggarwal Vs Narcotics Control Bureau
Delhi High Court · (2021) 03 DEL CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(c), 22, 29, 37, 42, 50(5), 51, 53, 53A(1), 57, 67Evidence Act, 1872 — Section 25Code Of Criminal Procedure, 1973 — Section 164
High Courts16 Mar 2021
Liyakat Ali Vs State Nct Of Delhi
Delhi High Court · (2021) 03 DEL CK 0151
Indian Penal Code, 1860 — Section 34, 109, 114, 120B, 147, 148, 149, 153A, 186, 308, 323, 332, 353, 392, 395, 427, 436, 454, 505Arms Act, 1959 — Section 25, 27Prevention To Damage To Public Property Act, 1984 — Section 3, 4
High Courts16 Mar 2021
Naharpur Yuva Shakti RWA Vs Union Of India And Ors.
Delhi High Court · (2021) 03 DEL CK 0150
Delhi Development Act, 1957 — Section 7, 9, 11A, 22(3)Delhi Municipal Corporation Act, 1957 — Section 507Delhi Land Reforms Act, 1954 — Section 150
High Courts15 Mar 2021Allowed
M/S Oriental Structural Engineers Pvt Ltd Vs M/S Seven Hills Project Private Limited
Delhi High Court · (2021) 03 DEL CK 0351
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12(1), 12(5)Insolvency and Bankruptcy Code, 2016 — Section 8
High Courts15 Mar 2021
Sanjeev Kumar Vishwakarma & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0227
High Courts15 Mar 2021Dismissed
North Delhi Municipal Corporation Vs M/S. Barahi Construction
Delhi High Court · (2021) 03 DEL CK 0226
Constitution Of India, 1950 — Article 12Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 7 Rule 11Indian Contract Act, 1872 — Section 25, 46
High Courts15 Mar 2021
Kartike Enterprises Vs Delhi Jal Board
Delhi High Court · (2021) 03 DEL CK 0213
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 34, 36, 38, 42
High Courts15 Mar 2021Dismissed
Association Of Diplomate Of National Board Doctors Vs Union Of India
Delhi High Court · (2021) 03 DEL CK 0195
High Courts15 Mar 2021Dismissed
EX CT Sobendra Bhadana Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0194
Constitution Of India, 1950 — Article 226Sashastra Seema Bal Rules, 2009 — Rule 51(2)Sashastra Seema Bal Act, 2007 — Section 22(a), 22(b), 23(2)(a)
High Courts15 Mar 2021Disposed Of
M. Srinivasu Raju & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0193
High Courts15 Mar 2021Disposed Of
Amit Sharma & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0192
High Courts15 Mar 2021Disposed Of
Maj Rajinder Kaur Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0191
High Courts15 Mar 2021Disposed Of
EX HC GD Ram Chander Vs UOI And Other
Delhi High Court · (2021) 03 DEL CK 0190
High Courts15 Mar 2021Disposed Of
Satya Narayan & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0189
High Courts15 Mar 2021
Mithun Radhakrishnan Vs Aastha Sahdev
Delhi High Court · (2021) 03 DEL CK 0170
Contempt Of Courts Act, 1971 — Section 2, 2(b), 10, 12Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)
High Courts15 Mar 2021
J S & Anr Vs Central Adoption Resource Authority & Anr
Delhi High Court · (2021) 03 DEL CK 0169