COURT ARCHIVE

Delhi High Court judgments, 2021

3,070 judgments · page 113 of 154

High Courts15 Mar 2021

Edwin Emeka Igbokwe Vs Narcotics Control Bureau

Delhi High Court · (2021) 03 DEL CK 0156

Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 21, 23, 29, 37, 37(1)(b), 50, 67

High Courts15 Mar 2021

Jammu And Kashmir Bank Limited Vs Trans Asian Industries Exposition Private Limited

Delhi High Court · (2021) 03 DEL CK 0155

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14Code Of Criminal Procedure, 1973 — Section 362

High Courts15 Mar 2021Disposed Of

Dynamic Realinfra Private Limited Vs New Delhi Municipal Council & Anr

Delhi High Court · (2021) 03 DEL CK 0149

New Delhi Municipal Council Act, 1994 — Section 250

High Courts15 Mar 2021Disposed Of

Santosh Sharma And Anr Vs NDMC And Ors

Delhi High Court · (2021) 03 DEL CK 0148

Delhi Municipal Corporation Act, 1957 — Section 338

High Courts15 Mar 2021Disposed Of

Ishwar Dayal Singh Vs Estate Officer, GTB Hospital, Nct Of Delhi & Anr

Delhi High Court · (2021) 03 DEL CK 0147

Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 9

High Courts15 Mar 2021Disposed Of

Sunderjeet Singh & Ors. Vs State (GNCT Of Delhi) & Anr

Delhi High Court · (2021) 03 DEL CK 0146

High Courts15 Mar 2021Disposed Of

Sumit Daga & Ors Vs State & Anr

Delhi High Court · (2021) 03 DEL CK 0145

Indian Penal Code, 1860 — Section 34, 406, 498A

High Courts15 Mar 2021Allowed

Kendriya Vidyalaya Sangathan Vs Manju Sahgel

Delhi High Court · (2021) 03 DEL CK 0144

High Courts15 Mar 2021Dismissed

Prof. Shreekant Gupta Vs University Of Delhi

Delhi High Court · (2021) 03 DEL CK 0143

High Courts13 Mar 2021

Ashok Baury Vs State

Delhi High Court · (2021) 03 DEL CK 0171

Code Of Civil Procedure, 1908 — Order 8 Rule 5, Order 14 Rule 5Indian Succession Act, 1925 — Section 59, 63, 101Evidence Act, 1872 — Section 5, 114, 111

High Courts12 Mar 2021Disposed Of

Renu Malhotra Alias Seema Malhotra Vs Rakesh Nagpal And Anr

Delhi High Court · (2021) 03 DEL CK 0159

Code Of Civil Procedure, 1908 — Order 1 Rule 10

High Courts12 Mar 2021Disposed Of

Surender Nath Verma Vs Arun Verma & Ors

Delhi High Court · (2021) 03 DEL CK 0158

High Courts12 Mar 2021Dismissed

Union Of India Represented By DG MAP Vs NCC Limited

Delhi High Court · (2021) 03 DEL CK 0157

Arbitration And Conciliation Act, 1996 — Section 21, 34

High Courts12 Mar 2021Dismissed

Hindustan Petroleum Corporation Ltd Vs Delhi Transport Corporation

Delhi High Court · (2021) 03 DEL CK 0142

Arbitration And Conciliation Act, 1996 — Section 34, 34(3)

High Courts12 Mar 2021Dismissed

Dr. Ritu Singh Vs University Of Delhi Through Acting Vice Chancellor & Ors

Delhi High Court · (2021) 03 DEL CK 0141

High Courts12 Mar 2021Allowed

Rajkumar Vs National Human Rights Commission

Delhi High Court · (2021) 03 DEL CK 0140

Constitution Of India, 1950 — Article 310(1)Protection Of Human Rights Act, 1993 — Section 3, 3(4), 7General Clauses Act, 1897 — Section 16

High Courts12 Mar 2021Dismissed

Krishan Chanda & Anr Vs Mohinder Jit Singh & Anr

Delhi High Court · (2021) 03 DEL CK 0139

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

High Courts12 Mar 2021Disposed Of

Guru Nanak Institute Of Management And Information Technology And Anr Vs Ravleen Kaur & Anr

Delhi High Court · (2021) 03 DEL CK 0138

High Courts12 Mar 2021Disposed Of

Maj Desai Prajakta Hemant Vs Union Of India And Ors

Delhi High Court · (2021) 03 DEL CK 0137

High Courts12 Mar 2021Dismissed

Sapna Vs State (Nct Of Delhi) & Ors

Delhi High Court · (2021) 03 DEL CK 0122

Code of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 34, 323, 448