High Courts17 Mar 2021Dismissed
Sohan Pal Singh Sharma Vs Delhi Development Authority And Anr
Delhi High Court · (2021) 03 DEL CK 0211
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 111 of 154
High Courts17 Mar 2021Disposed Of
Anju Singh Vs Saket Bar Association & Anr
Delhi High Court · (2021) 03 DEL CK 0204
High Courts17 Mar 2021Disposed Of
Raju & Anr. Vs Sabir Hussain
Delhi High Court · (2021) 03 DEL CK 0186
High Courts17 Mar 2021Dismissed
Aditya Ayurved College And Research Centre Ltd. Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0185
Homeopathy Central Council Act, 1973 — Section 12A, 13A(6)
High Courts17 Mar 2021Disposed Of
Subhash Chandra Sharma And Anr Vs Union Of India Anr Ors
Delhi High Court · (2021) 03 DEL CK 0184
Railway Protection Force Rules, 1987 — Rule 70
High Courts17 Mar 2021Disposed Of
Vijay Kumar & Ors Vs Mera Baba Infrastructure Pvt Ltd
Delhi High Court · (2021) 03 DEL CK 0183
Code Of Civil Procedure, 1908 — Section 89Court Fees Act, 1870 — Section 16
High Courts17 Mar 2021
Jagmohan Ratra Vs AMPA Cycles Pvt. Ltd. & Anr
Delhi High Court · (2021) 03 DEL CK 0181
Trade And Merchandise Marks Act, 1958 — Section 27(1), 27(2), 28
High Courts17 Mar 2021Dismissed
Suman & Anr Vs Shyamveer Singh & Anr
Delhi High Court · (2021) 03 DEL CK 0165
Motor Vehicles Act, 1988 — Section 166(3)
High Courts17 Mar 2021Disposed Of
Mahender Singh Alias Sunny & Anr Vs State & Ors
Delhi High Court · (2021) 03 DEL CK 0164
Constitution Of India, 1950 — Article 141Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307, 308
High Courts17 Mar 2021Disposed Of
Community Welfare Banquet & Ors Vs Government Of National Capital Territory Of Delhi & Ors
Delhi High Court · (2021) 03 DEL CK 0163
Disaster Management Act, 2005 — Section 66
High Courts17 Mar 2021Dismissed
Indian Oil Corporation Ltd. Vs Great Eastern Shipping Co. Ltd. & Anr
Delhi High Court · (2021) 03 DEL CK 0162
Arbitration And Conciliation Act, 1996 — Section 11, 21, 34, 34(2A)Limitation Act, 1963 — Section 3(2)(b), 14
High Courts16 Mar 2021Dismissed
M/S RWL Healthworld Limited Vs Escorts Heart Institute And Research Centre
Delhi High Court · (2021) 03 DEL CK 0350
Arbitration And Conciliation Act, 1996 — Section 9, 11, 16, 17, 34
High Courts16 Mar 2021Dismissed
Road Construction Department, Bihar Vs BLA-S &P (JV)
Delhi High Court · (2021) 03 DEL CK 0349
Arbitration And Conciliation Act, 1996 — Section 29, 29A, 31, 31(1), 31(2), 31(5), 33, 34, 34(3)Limitation Act, 1963 — Section 5
High Courts16 Mar 2021Disposed Of
Mukul Talwar Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0348
High Courts16 Mar 2021Disposed Of
North Delhi Municipal Corporation Vs Vandana & Ors.
Delhi High Court · (2021) 03 DEL CK 0347
Constitution Of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 17B, 33
High Courts16 Mar 2021Dismissed
Anoop Singh Vs State
Delhi High Court · (2021) 03 DEL CK 0212
Evidence Act, 1872 — Section 65BCode Of Criminal Procedure, 1973 — Section 91, 161, 311
High Courts16 Mar 2021Dismissed
Indian Highways Management Company Limited Vs Mukesh & Associates
Delhi High Court · (2021) 03 DEL CK 0203
Code Of Civil Procedure, 1908 —Order 8 Rule 1, Order 8 Rule 10Arbitration And Conciliation Act, 1996 — Section 7, 11(6), 29A, 65, 76, 76(d), 81Micro, Small and Medium Enterprises Development Act, 2006 — Section 2(n), 15, 17, 18, 18(1), 18(2), 18(3), 18(4), 18(5), 23, 24
High Courts16 Mar 2021Disposed Of
Sunil Kumar & Anr Vs Harish Chander & Anr
Delhi High Court · (2021) 03 DEL CK 0188
High Courts16 Mar 2021Disposed Of
Energizer India Private Limited (In Vol.Liqn.)
Delhi High Court · (2021) 03 DEL CK 0187
Companies (Court) Rules, 1959 — Rule 329, 331Companies Act, 1956 — Section 484(1), 485, 497, 497(6)
High Courts16 Mar 2021Disposed Of
Mohd. Umair Vs State (N.C.T.) Delhi & Ors
Delhi High Court · (2021) 03 DEL CK 0174
Constitution Of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482