High Courts22 Mar 2021Disposed Of
Sumit Singh & Ors Vs State ( Govt Of Delhi) & Anr
Delhi High Court · (2021) 03 DEL CK 0216
Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 4
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 109 of 154
High Courts22 Mar 2021Disposed Of
Master Navneet Rana Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0215
High Courts22 Mar 2021Dismissed
Mehabub Rehman @ Empha Vs State Through: Spl Cell, Delhi Police
Delhi High Court · (2021) 03 DEL CK 0214
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 36A(4), 61, 85Code Of Criminal Procedure, 1973 — Section 167(2), 167(2)(a)(ii), 173(2), 173(5), 190(l)(b), 293(4)
High Courts19 Mar 2021Disposed Of
BBR (India) Pvt Ltd Vs Shapoorji Pallonji And Co Ltd
Delhi High Court · (2021) 03 DEL CK 0341
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts19 Mar 2021Disposed Of
Vinay Kumar Vs Transport Department And Ors
Delhi High Court · (2021) 03 DEL CK 0338
High Courts19 Mar 2021Dismissed
Srishti Dalit Samaj Kalyan Sudhar Samiti, Regd., Through: Its President, Sh. Satish Chouhan Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2021) 03 DEL CK 0337
High Courts19 Mar 2021Dismissed
State Of Rajasthan & Anr Vs Pankaj Kumar Chaudhary And Ors
Delhi High Court · (2021) 03 DEL CK 0336
Constitution Of India, 1950 — Article 226All India Services (Discipline And Appeal) Rules, 1969 — Rule 8All India Services (Conduct) Rules, 1968 — Rule 3(1), 3(1A)
High Courts19 Mar 2021Disposed Of
Dhiraj Kumar Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0335
High Courts19 Mar 2021Dismissed
Anil Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0334
Railway Protection Force Rules, 1987 — Rule 153
High Courts19 Mar 2021Disposed Of
Ram Bharose Vs Delhi Urban Shelter Improvement Board & Ors.
Delhi High Court · (2021) 03 DEL CK 0222
Constitution Of India, 1950 — Article 226
High Courts19 Mar 2021Disposed Of
Rhonpal Biotech Pvt. Ltd Vs New Delhi Municipal Council & Anr
Delhi High Court · (2021) 03 DEL CK 0221
High Courts19 Mar 2021Disposed Of
Jagdish Chand Gupta Vs Nhpc Ltd & Anr.
Delhi High Court · (2021) 03 DEL CK 0220
Constitution Of India, 1950 — Article 227
High Courts19 Mar 2021Dismissed
Prahlad Singh Vs Seema @ Vidhya
Delhi High Court · (2021) 03 DEL CK 0219
Code Of Civil Procedure, 1908 — Order 12 Rule 6Hindu Marriage Act, 1955 — Section 13, 23(1)(a), 29(2)Indian Penal Code, 1860 — Section 354
High Courts19 Mar 2021Disposed Of
BT (India) Private Limited Vs Income Tax Officer & Anr
Delhi High Court · (2021) 03 DEL CK 0218
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 195(1), 201(1), 201(1a)
High Courts19 Mar 2021
Audioplus Vs Manoj Nagar
Delhi High Court · (2021) 03 DEL CK 0205
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Central Sales Tax Act, 1956 — Section 7(1), 7(2)
High Courts19 Mar 2021
Voith Hydro Ltda & Ors Vs NTPC Limited
Delhi High Court · (2021) 03 DEL CK 0200
Arbitration And Conciliation Act, 1996 — Section 34, 36
High Courts19 Mar 2021Disposed Of
Vijay Singh & Anr Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2021) 03 DEL CK 0198
High Courts19 Mar 2021Allowed
Gurdeet Gandhi & Ors Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0197
High Courts18 Mar 2021Partly Allowed
National Textile Corporation Ltd Vs S B Singh
Delhi High Court · (2021) 03 DEL CK 0344
National Textile Corporation Limited Leave Rules, 201 — Rule 7, 7.7Indian Contract Act, 1872 — Section 3, 4Conduct, Discipline And Appeal Rules, 2009 — Rule 25.13, 25.13.1, 25.13.2, 25.13.3
High Courts18 Mar 2021Dismissed
Dr. N. Bhaskara Rao And Another Vs Union Of India And Another
Delhi High Court · (2021) 03 DEL CK 0343