High Courts23 Mar 2021Dismissed
Sonu Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0315
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 107 of 154
High Courts23 Mar 2021Allowed
Raksha Vigyan Karamchari Sahkari Awas Samiti Ltd Vs Proto Developers And Technologies Pvt. Ltd
Delhi High Court · (2021) 03 DEL CK 0314
Arbitration And Conciliation Act, 1996 — Section 11(6), 12, 12(1), 12(5), 13, 14, 14(2), 16, 21, 37U.P. Cooperative Societies Act, 1965 — Section 38
High Courts23 Mar 2021Disposed Of
Minesh Chopra Vs Delhi Metro Rail Corporation
Delhi High Court · (2021) 03 DEL CK 0313
Arbitration And Conciliation Act, 1996 — Section 12(2), 14, 15Arbitration And Conciliation (Amendment) Act, 2015 — Section 12(5)
High Courts23 Mar 2021Dismissed
Deepshree Singh Vs Rishi Pratap Singh & Ors.
Delhi High Court · (2021) 03 DEL CK 0312
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 96(2), 151, Order 23 Rule 3, Order 9 Rule 13
High Courts23 Mar 2021Dismissed
National Highways Authority Of India Vs M/S. C.P. Rama Rao [Proprietor]
Delhi High Court · (2021) 03 DEL CK 0311
Constitution Of India, 1950 — Article 13(3)Arbitration And Conciliation Act, 1996 — Section 34, 34(2), 34(2A)Arbitration Act, 1940 — Section 30, 33
High Courts23 Mar 2021
Rakesh Katyal Vs Uma Pati Sood & Ors
Delhi High Court · (2021) 03 DEL CK 0310
Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 4Transfer Of Property Act, 1882 — Section 52
High Courts23 Mar 2021Dismissed
Ram Singh Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0309
High Courts23 Mar 2021Disposed Of
Rashi Peripherals Private Limited Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0308
Constitution Of India, 1950 — Article 226Central Goods And Services Act, 2017 — Section 67(1), 67(2), 67(6)
High Courts23 Mar 2021Dismissed
Divya Vs Staff Selection Commission & Ors
Delhi High Court · (2021) 03 DEL CK 0307
High Courts23 Mar 2021Disposed Of
SI GD Chander Mani & Ors Vs UOI And Other
Delhi High Court · (2021) 03 DEL CK 0306
High Courts23 Mar 2021Dismissed
Diva Enterprises (P) Ltd Vs Institute Of Medico Legal Publication (P) Ltd
Delhi High Court · (2021) 03 DEL CK 0305
Arbitration And Conciliation Act, 1996 — Section 8
High Courts23 Mar 2021Dismissed
Dr. Reddy's Laboratories Limited Vs Eros International Media Limited And Anr
Delhi High Court · (2021) 03 DEL CK 0247
Constitution Of India, 1950 — Article 19(1)(a)Trade Marks Act, 1999 — Section 9, 29, 29(4), 29(6), 29(8)
High Courts23 Mar 2021
Indiabulls Housing Finance Limited Vs Ambience Projects And Infrastructure Private Limited & Ors
Delhi High Court · (2021) 03 DEL CK 0238
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 8Code Of Civil Procedure, 1908 — Order 39Arbitration And Conciliation Act, 1996 — Section 9, 9(1), 9(2)(e), 9(3), 11(ii)(e), 17
High Courts23 Mar 2021Disposed Of
Amit Kumar Sindhi Vs Monika @ Kashish & Anr
Delhi High Court · (2021) 03 DEL CK 0237
Code Of Criminal Procedure, 1973 — Section 125, 397, 482Hindu Marriage Act, 1955 — Section 9
High Courts23 Mar 2021Disposed Of
Praveen Kumar & Ors. Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2021) 03 DEL CK 0236
Delhi Urban Shelter Improvement Board Act, 2010 — Section 41, 42
High Courts23 Mar 2021
Master Arnesh Shaw Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0235
Constitution Of India, 1950 — Article 21
High Courts23 Mar 2021Dismissed
M/S National Highways Authority Of India Vs M/S Afcons Infrastructure Ltd
Delhi High Court · (2021) 03 DEL CK 0234
Arbitration And Conciliation Act, 1996 — Section 34
High Courts23 Mar 2021Dismissed
Mandeep Gandhi Vs State Nct Of Delhi
Delhi High Court · (2021) 03 DEL CK 0233
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471, 474Code Of Criminal Procedure, 1973 — Section 482
High Courts23 Mar 2021Disposed Of
Puneet Sharma & Ors Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0232
High Courts23 Mar 2021Disposed Of
Bhupender Kumar & Ors Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0231