High Courts25 Mar 2021Disposed Of

Surender Kumar Singhal & Ors Vs Arun Kumar Bhalotia & Ors

Delhi High Court · (2021) 03 DEL CK 0249

Constitution Of India, 1950 — Article 226, 227, 323A, 323BArbitration And Conciliation Act, 1996 — Section 5, 7, 8, 11, 16, 16(2), 16(3), 16(5), 16(6), 26, 34, 34(2), 34(3), 37, 37(2), 50, 59Code Of Civil Procedure, 1908 — Section 9
High Courts24 Mar 2021Dismissed

Dinesh Sharma And Ors Vs State And Anr

Delhi High Court · (2021) 03 DEL CK 0295

Constitution Of India, 1950 — Article 15, 39, 141Indian Penal Code, 1860 — Section 34, 354, 354D, 376, 506, 509Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts24 Mar 2021Disposed Of

Om Prakash Vs Sumitra Devi

Delhi High Court · (2021) 03 DEL CK 0263

Code Of Civil Procedure, 1908 — Order 12 Rule 6, Order 7 Rule 11Delhi Municipal Corporation Act, 1957 — Section 347(E)
High Courts23 Mar 2021Dismissed

Union Of India & Ors Vs Manoj Kumar Baranwal

Delhi High Court · (2021) 03 DEL CK 0357

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Indecent Representation Of Women (Prohibition) Act, 1986 — Section 4Indian Penal Code, 1860 — Section 354A