High Courts25 Mar 2021Dismissed
Meenakshi And Ors Vs All India Institute Of Medical Science And Ors
Delhi High Court · (2021) 03 DEL CK 0321
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 105 of 154
High Courts25 Mar 2021Dismissed
Rakesh Haldar Vs State Govt. Of Nct Delhi
Delhi High Court · (2021) 03 DEL CK 0320
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 328, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts25 Mar 2021Disposed Of
Vikash Kumar Vs State And Anr
Delhi High Court · (2021) 03 DEL CK 0319
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 328, 376, 506
High Courts25 Mar 2021Disposed Of
Randhawa Construction Private Limited Vs HCBS Promoters And Developers Private Limited
Delhi High Court · (2021) 03 DEL CK 0318
Arbitration And Conciliation Act, 1996 — Section 12(2), 17
High Courts25 Mar 2021Disposed Of
Pr. Commissioner Of Income Tax -6 Vs Miele India Pvt. Ltd.
Delhi High Court · (2021) 03 DEL CK 0302
Income Tax Act, 1961 — Section 37, 143(1), 143(2), 143(3)
High Courts25 Mar 2021Disposed Of
Prabhat Kumar Srivastava Vs Serious Fraud Investigation Office
Delhi High Court · (2021) 03 DEL CK 0294
Companies Act, 2013 — Section 36, 36(c), 128, 129, 134, 188(5), 212(1)(a), 212(1)(b), 212(1)(c), 212(6), 212(6)(ii), 212(7), 447, 448Companies Act, 1956 — Section 206(4), 208, 211, 217, 628Code Of Criminal Procedure, 1973 — Section 91, 439, 482
High Courts25 Mar 2021Disposed Of
M/S Green Edge Infrastructure Pvt. Ltd. Vs Magic Eye Developers Private Limited & Ors
Delhi High Court · (2021) 03 DEL CK 0293
Arbitration And Conciliation Act, 1996 — Section 7(2), 7(5), 8, 11, 11(6), 11(6A), 11(12), 11(13), 11(14), 12(2), 16, 17, 18, 18(3), 34, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), 43I, 43(1), 45
High Courts25 Mar 2021Dismissed
Jagdish Kumar Arora Vs CBI
Delhi High Court · (2021) 03 DEL CK 0292
Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 227
High Courts25 Mar 2021Dismissed
Sunil Singh Vs South Delhi Municipal Corporation & Ors
Delhi High Court · (2021) 03 DEL CK 0288
Constitution Of India, 1950 — Article 226
High Courts25 Mar 2021Allowed
Rajesh Sachdeva Vs North Delhi Municipal Corporation Through Its Commissioner
Delhi High Court · (2021) 03 DEL CK 0287
High Courts25 Mar 2021Disposed Of
Prem Prakash Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0286
High Courts25 Mar 2021Disposed Of
Rahul Kumar Mishra & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0285
High Courts25 Mar 2021Disposed Of
Virender Kumar Vs Union Of India
Delhi High Court · (2021) 03 DEL CK 0284
Land Acquisition Act, 1894 — Section 28A
High Courts25 Mar 2021Disposed Of
Kripa Shankar Rai & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0283
High Courts25 Mar 2021Dismissed
Mahendra Rana Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0282
High Courts25 Mar 2021Dismissed
Mukul Taneja Vs Metro Lifestyles India Pvt Ltd
Delhi High Court · (2021) 03 DEL CK 0281
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 5 Rule 1(1), Order 8 Rule 10
High Courts25 Mar 2021Disposed Of
Suhail Ahmed @ Arhaan Vs State Of Nct Of Delhi
Delhi High Court · (2021) 03 DEL CK 0266
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 34, 323, 342, 376, 506, 509
High Courts25 Mar 2021Dismissed
Chand Sharma Vs Om Prakash Gulati
Delhi High Court · (2021) 03 DEL CK 0258
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 6 Rule 17
High Courts25 Mar 2021Dismissed
Md. Azam Ansari Vs State Of Nct Of Delhi
Delhi High Court · (2021) 03 DEL CK 0257
Code Of Criminal Procedure, 1973 — Section 156(3), 200Indian Penal Code, 1860 — Section 34, 294, 341, 342, 499, 500, 504, 506
High Courts25 Mar 2021Disposed Of
Deepak Yadav & Ors. Vs State Nct Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0256
Indian Penal Code, 1860 — Section 34, 406, 498A