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Delhi High Court judgments, 2021

3,070 judgments · page 104 of 154

High Courts26 Mar 2021Dismissed

Sunil Kumar Nagpal Vs Central Bank Of India & Ors

Delhi High Court · (2021) 03 DEL CK 0275

Constitution Of India, 1950 — Article 32, 136, 141, 226, 227, 311Central Bank Of India Officer Employees (Discipline & Appeal) Regulations, 1976 — Regulation 4, 4(j), 5, 6, 18Central Bank Of India Officer Employees (Conduct) Regulations, 1976 — Section 3(1), 3(3), 24
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High Courts26 Mar 2021Disposed Of

Arun Kumar Parihar Vs State (Govt NCTD)

Delhi High Court · (2021) 03 DEL CK 0271

Constitution Of India, 1950 — Article 20(3)Indian Penal Code, 1860 — Section 120B, 406, 420, 466, 467ICode Of Criminal Procedure, 1973 — Section 41, 41A, 70, 71, 72, 73, 76, 78, 82, 82(4), 83, 85, 90, 155, 167, 167(3), 173(2), 204, 439
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High Courts26 Mar 2021Dismissed

Ashok Mittal Vs Sudesh Mehta

Delhi High Court · (2021) 03 DEL CK 0265

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)Code Of Civil Procedure, 1908 — Section 144
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High Courts26 Mar 2021Dismissed

Rizwan Vs State

Delhi High Court · (2021) 03 DEL CK 0253

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 365, 379, 396, 412
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High Courts26 Mar 2021Allowed

Union Of India & Anr Vs Vedanta Ltd & Ors

Delhi High Court · (2021) 03 DEL CK 0251

Constitution Of India, 1950 — Article 14, 39, 39(b), 47, 73, 77(3), 141, 166, 226, 297, 298, 299Petroleum And Natural Gas Rules, 1959 — Rule 5, 5(3)Indian Telegraph Act, 1885 — Section 4
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