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Delhi High Court judgments, 2021

3,070 judgments · page 103 of 154

High Courts05 Apr 2021Dismissed

Kashish Batra Vs State

Delhi High Court · (2021) 04 DEL CK 0008

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 342, 370, 370A, 372, 374, 376, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 164, 167, 167(1)(a), 167(2), 173(1)(a), 437(1), 439, 439(1)
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High Courts05 Apr 2021Disposed Of

Saroj Bhola & Anr Vs State Of Nct Of Delhi & Ors

Delhi High Court · (2021) 04 DEL CK 0007

Constitution Of India, 1950 — Article 21, 226Indian Penal Code, 1860 — Section 34, 113B, 304B, 306Code Of Criminal Procedure, 1973 — Section 2(h), 156(1), 156(3), 161, 173(2), 173(8), 228, 482
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High Courts05 Apr 2021Dismissed

Jaiveer Singh Vs Sunita Chaudhary

Delhi High Court · (2021) 04 DEL CK 0006

Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125, 397, 401, 482Evidence Act, 1872 — Section 26, 165
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High Courts05 Apr 2021Disposed Of

V K Malhotra Vs Union Bank Of India And Ors

Delhi High Court · (2021) 04 DEL CK 0005

Constitution Of India, 1950 — Article 226, 226(2)Payment Of Gratuity Act, 1972 — Section 4(6), 4(6)(a), 4(6)(b), 4(6)(b)(ii)Code Of Civil Procedure, 1908 — Section 20
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High Courts05 Apr 2021Dismissed

Britannia Industries Ltd Vs ITC Ltd & Ors

Delhi High Court · (2021) 04 DEL CK 0002

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trademarks Act, 1999 — Section 2(m), 28, 29, 29(1), 29(2), 29(2)(a), 29(2)(b), 29(2)(c), 29(3), 29(4)Arbitration And Conciliation Act, 1996 — Section 29(2)(b)
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High Courts26 Mar 2021Dismissed

Reserve Bank Of India Vs Jindal Steel And Power Limited

Delhi High Court · (2021) 03 DEL CK 0316

Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Prevention Of Money-Laundering Act, 2002 — Section 2(U)Foreign Exchange Management (Transfer Or Issue Of Any Foreign Security) Regulations, 2004 — Regulation 6, 6(2)(iii), 9, 9(3)
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High Courts26 Mar 2021Dismissed

Pawan Gaur Vs State (Nct Of Delhi)

Delhi High Court · (2021) 03 DEL CK 0280

Constitution Of India, 1950 — Article 141Indian Penal Code, 1860 — Section 354, 376Code Of Criminal Procedure, 1973 — Section 320, 482
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High Courts26 Mar 2021Disposed Of

Farman Vs State

Delhi High Court · (2021) 03 DEL CK 0278

Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 365, 506Code Of Criminal Procedure, 1973 — Section 161, 164
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