High Courts06 Apr 2021Disposed Of
Fivestar Dehydration Private Limited Vs Union Of India
Delhi High Court · (2021) 04 DEL CK 0044
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 101 of 154
High Courts06 Apr 2021Disposed Of
Pradeep Kumar Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0042
High Courts06 Apr 2021Disposed Of
Pramod Singh Yadav Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0041
Central Civil Services (Revised Pay) Rules, 2008 — Rule 7(1)(A)
High Courts06 Apr 2021Dismissed
Poonam Gupta & Anr. Vs South Delhi Municipal Corporation Of Delhi & Ors
Delhi High Court · (2021) 04 DEL CK 0038
High Courts06 Apr 2021Disposed Of
Sunil Bagai Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2021) 04 DEL CK 0037
Electricity (Rights Of Consumers) Rules, 2020 — Rule 5(13)Electricity Act, 2003 — Section 163
High Courts06 Apr 2021Disposed Of
Amit Hansda Vs Union Of India And Ors
Delhi High Court · (2021) 04 DEL CK 0036
High Courts06 Apr 2021Disposed Of
Mahima Yadav Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2021) 04 DEL CK 0026
Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(2), 3(2)(b)
High Courts06 Apr 2021Dismissed
Ramakant Dixit Vs Security Printing And Minting Corporation Of India Limited And Ors
Delhi High Court · (2021) 04 DEL CK 0025
Constitution Of India, 1950 — Article 14, 16, 226Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1961 — Rule 4(2)Central Vigilance Commission Act, 2003 — Section 8(1)(g), 8(2), 21
High Courts06 Apr 2021Dismissed
Chandan Kumar Chatterjee Vs Ministry Of Communication And Ors.
Delhi High Court · (2021) 04 DEL CK 0024
High Courts06 Apr 2021Partly Allowed
Airlines Allied Services Limited Vs Ashok Kumar Malhotra
Delhi High Court · (2021) 04 DEL CK 0023
Constitution Of India, 1950 — Article 12Code Of Civil Procedure, 1908 — Order 41, Section 96Indian Contract Act, 1872 — Section 23
High Courts06 Apr 2021Allowed
Kumod Mishra Vs State
Delhi High Court · (2021) 04 DEL CK 0022
Indian Penal Code, 1860 — Section 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Apr 2021Dismissed
M/S Rama Tent House Vs Inderjeet And Anr
Delhi High Court · (2021) 04 DEL CK 0021
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts06 Apr 2021Disposed Of
Sures H Kumar & Ors Vs State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0020
High Courts06 Apr 2021Allowed
Harveen Singh Giroti & Ors Vs State & Anr
Delhi High Court · (2021) 04 DEL CK 0019
High Courts06 Apr 2021Disposed Of
Vikas Sethi & Ors Vs State - Gnctd & Anr
Delhi High Court · (2021) 04 DEL CK 0018
High Courts06 Apr 2021Disposed Of
Arjun Vs State Through Its Standing Counsel Nct Of Delhi Through SHO & Anr.
Delhi High Court · (2021) 04 DEL CK 0017
High Courts06 Apr 2021Allowed
Niranjan Jain & Anr. Vs State & Anr
Delhi High Court · (2021) 04 DEL CK 0016
High Courts06 Apr 2021
KBM Foods Pvt. Ltd. Vs Sachin Gupta
Delhi High Court · (2021) 04 DEL CK 0015
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 — Section 27(2), 28(3), 30(1)(d), 33, 107, 115
High Courts06 Apr 2021Disposed Of
Sushant Muttreja & Anr. Vs State
Delhi High Court · (2021) 04 DEL CK 0014
High Courts06 Apr 2021Dismissed
Shyam S. Bageshra Vs State Nct Of Delhi & Ors
Delhi High Court · (2021) 04 DEL CK 0013
Negotiable Instruments Act, 1881 — Section 138, 141, 142Code Of Criminal Procedure, 1973 — Section 202, 252, 482