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Delhi High Court judgments, 2021

3,070 judgments · page 100 of 154

High Courts07 Apr 2021Dismissed

Saurabh Sharma & Ors Vs Sub-Divisional Magistrate (East) & Ors

Delhi High Court · (2021) 04 DEL CK 0032

Epidemic Diseases Act, 1897 — Section 2, 2A, 3Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 3(l)Code Of Criminal Procedure, 1973 — Section 133, 195
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High Courts07 Apr 2021Disposed Of

Milen Ivanov Davranski Vs Union Of India

Delhi High Court · (2021) 04 DEL CK 0031

Extradition Act, 1962 — Section 5, 7(4), 8, 24, 31, 31(1)(d)Code Of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 34, 380, 419, 420
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High Courts07 Apr 2021Dismissed

Sandeep Aggarwal Vs Viniti Aggarwal

Delhi High Court · (2021) 04 DEL CK 0030

Protection Of Women From Domestic Violence Act, 2005 — Section 7, 7(1), 10, 9(b), 12, 12(5), 13(2), 18, 19, 20, 21, 22, 26, 26(2), 26(3), 37(2)(c)Code Of Civil Procedure, 1908 — Section 22, 23, 24Code Of Criminal Procedure, 1973 — Section 125, 407
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High Courts07 Apr 2021Dismissed

Hemant Verma Vs Mithilesh Rani & Ors

Delhi High Court · (2021) 04 DEL CK 0029

Code Of Civil Procedure, 1908 — Order 10, Section 151, Order 22 Rule 1, Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 22 Rule 3, Order 22 Rule 9(3), Order 22 Rule 9(2), Order 1 Rule 10, Order 7 Rule 11Court Fees Act, 1870 — Section 7(iv)(c)Transfer Of Property Act, 1882 — Section 53A
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High Courts06 Apr 2021Dismissed

Suraj Prakash Pahwa Vs Nand Lal

Delhi High Court · (2021) 04 DEL CK 0064

Code Of Civil Procedure, 1908 — Order 23 Rule 1(4), Order 7 Rule 7Delhi Rent Control Rules, 1959 — Rule 23Delhi Rent Control Act, 1958 — Section 44, 44(1), 44(2), 44(3)
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High Courts06 Apr 2021Dismissed

Sudhir Kumar @ S. Baliyan Vs Vinay Kumar G. B.

Delhi High Court · (2021) 04 DEL CK 0050

Code Of Civil Procedure, 1908 — Order 11, Order 8 Rule 1A(1), Order 8 Rule 1A(3), Order 11 Rule 1, Order 11 Rule 1(1), Order 11 Rule 1(2), Order 11 Rule 1(3), Order 11 Rule 1(4), Order 11 Rule 1(5), Order 11 Rule 1(6), Order 13 Rule 1, Order 13 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 11 Rule 2, Order 11 Rule 3, Order 7 Rule 14, Order 7 Rule 14(1), Order 7 Rule 14(3)
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High Courts06 Apr 2021Dismissed

Tallapalli Saikrishna & Ors Vs Union Of India & Ors.

Delhi High Court · (2021) 04 DEL CK 0046

Constitution Of India, 1950 — Article 14, 226Airports Authority Of India (General Conditions Of Service And Remuneration Of Employees) Regulations, 2003 — Section 6(1)Airports Authority Of India Act, 1994 — Section 10(2), 42, 42(2)(b), 43
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