High Courts08 Apr 2021Disposed Of
Anjul Gupta & Ors. Vs State Nct Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0054
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 99 of 154
High Courts08 Apr 2021Disposed Of
Bhim Singh Vs AGM State Bank Of India & Anr
Delhi High Court · (2021) 04 DEL CK 0052
National Trust For The Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Act, 1999 — Section 14, 14(4)National Trust Regulations, 2001 — Regulation 12
High Courts07 Apr 2021Dismissed
United India Insurance Company Ltd. Vs Anita Devi & Ors
Delhi High Court · (2021) 04 DEL CK 0196
Motor Vehicles Act, 1988 — Section 147
High Courts07 Apr 2021Disposed Of
International Tractors Ltd Vs Dy. Commissioner Of Income Tax (LTU) & Anr
Delhi High Court · (2021) 04 DEL CK 0195
Income Tax Rules, 1962 — Rule 19AB, 46A, 46A(1), 46A(2), 46A(3), 46A(4)Income Tax Act, 1961 — Section 40(a)(ia), 80JJA, 80JJAA, 80JJAA(2), 139(5), 142(1), 250(4)
High Courts07 Apr 2021Disposed Of
M/S Satya Developers Private Ltd Vs Cinema Ventures Private Ltd
Delhi High Court · (2021) 04 DEL CK 0114
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts07 Apr 2021Disposed Of
Sandeep Ahuja Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0113
Companies Act, 2013 — Section 164(2)(a)
High Courts07 Apr 2021Allowed
Satish Parashar Vs Prem Bihari (Since Deceased)
Delhi High Court · (2021) 04 DEL CK 0104
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 15(7)Code Of Civil Procedure, 1908 — Section 152
High Courts07 Apr 2021Disposed Of
GTL Infrastructure Limited Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2021) 04 DEL CK 0103
Arbitration And Conciliation Act, 1996 — Section 12(2)
High Courts07 Apr 2021Disposed Of
Mujeeb Ur Rehman Vs Registrar General, High Court Of Delhi
Delhi High Court · (2021) 04 DEL CK 0097
High Courts07 Apr 2021Disposed Of
Manish Kumar & Ors Vs State & Ors
Delhi High Court · (2021) 04 DEL CK 0096
High Courts07 Apr 2021Dismissed
Ashok Kumar Bagga Vs Rajvinder Kaur
Delhi High Court · (2021) 04 DEL CK 0086
Code Of Civil Procedure, 1908 — Section 9, Order 15(A), Order 6 Rule 1, Order 12 Rule 1, Order 27 Rule 3, Order 32 Rule 5, Order 8 Rule 5(1), Order 12 Rule 6, Order 39 Rule 10Transfer of Property Act, 1882 — Section 53A, 106, 107, 111, 114Arbitration And Conciliation Act, 1996 — Section 8
High Courts07 Apr 2021Dismissed
Madan Gopal Yadav Vs State
Delhi High Court · (2021) 04 DEL CK 0081
Indian Penal Code, 1860 — Section 299, 299(b), 299(c), 300, 300(2), 300(3), 300(4), 302, 304
High Courts07 Apr 2021Disposed Of
Civil Audit Association, Category-I (Sr. Audit Officers And Audit Officers) & Ors. Vs Comptroller And Auditor General Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0063
Constitution Of India, 1950 — Article 14
High Courts07 Apr 2021Disposed Of
Axis Ispat Private Limited Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0062
Companies Act, 2013 — Section 186, 186(13), 206, 206(4), 206(5), 207
High Courts07 Apr 2021Disposed Of
Saurabh Kumar Singh Ex SGT 783053-S Vs Union Of India & Ors.
Delhi High Court · (2021) 04 DEL CK 0061
High Courts07 Apr 2021Disposed Of
Baidyanath Sarkar And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 04 DEL CK 0060
High Courts07 Apr 2021Disposed Of
EX. CPL Pushpendra Kumar Gupta Vs Union Of India & Ors.
Delhi High Court · (2021) 04 DEL CK 0059
High Courts07 Apr 2021Disposed Of
Prafull Chand, EX SGT 768805-R Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0058
High Courts07 Apr 2021Disposed Of
Kalawati Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2021) 04 DEL CK 0055
High Courts07 Apr 2021Dismissed
Aroon Purie & Ors Vs State & Ors
Delhi High Court · (2021) 04 DEL CK 0043
Code Of Civil Procedure, 1908 — Order 6 Rule 17Code Of Criminal Procedure, 1973 — Section 196(2), 197, 202, 397, 482Indian Penal Code, 1860 — Section 120, 120B, 499, 500, 501, 502