High Courts12 Apr 2021Disposed Of
Nabi Alam & Anr. Vs State & Anr.
Delhi High Court · (2021) 04 DEL CK 0091
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 97 of 154
High Courts12 Apr 2021
Harjyot Singh Vs Manpreet Kaur
Delhi High Court · (2021) 04 DEL CK 0090
Code of Civil Procedure, 1908 — Section 27, Order 5 Rule 1, Order 8 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 7 Rule 5, Order 7 Rule 11, Order 7 Rule 11(d)Delhi High Court (Original Side) Rules, 2018 — Rule 4, 6(1)(f), 7Delhi Courts Service Of Processes By Courier, Fax And Electronic Mail Service (Civil Proceedings) Rules, 2010 — Rule 12
High Courts09 Apr 2021Dismissed
Registrar Cooperative Societies Vs Deepak Tyagi And Ors
Delhi High Court · (2021) 04 DEL CK 0189
Delhi Co-Operative Societies Rules, 2007 — Rule 19(2), 90Delhi Co-Operative Societies Rules, 2007 — Section 77, 77(1)Right to Information Act, 2005 — Section 7, 18, 19
High Courts09 Apr 2021Dismissed
Nutrica Pusti Healthcare Pvt. Ltd. & Ors. Vs Morepen Laboratories Ltd
Delhi High Court · (2021) 04 DEL CK 0188
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2Commercial Courts Act, 2015 — Section 13(1A)Trade Marks Act, 1999 — Section 12(3)
High Courts09 Apr 2021Disposed Of
Ramjas School And Anr Vs North Delhi Municipal Corporation And Anr
Delhi High Court · (2021) 04 DEL CK 0158
Delhi Municipal Corporation Act, 1957 — Section 123D, 154(1)
High Courts09 Apr 2021
K.S. Dhingra Vs Union Of India And Ors
Delhi High Court · (2021) 04 DEL CK 0123
Central Civil Services(Pension) Rules, 1972 — Rule 3(g), 13, 33, 70, 70(1), 70(1)(a)
High Courts09 Apr 2021Disposed Of
Balwinder Singh & Ors Vs Union Of India & Anr
Delhi High Court · (2021) 04 DEL CK 0122
High Courts09 Apr 2021Dismissed
Anupam Kumar Vs Director General, Border Security Force & Anr
Delhi High Court · (2021) 04 DEL CK 0119
Constitution Of India, 1950 — Article 32, 226
High Courts09 Apr 2021Dismissed
Dhirender Gaba Vs State ( Nct Of Delhi )
Delhi High Court · (2021) 04 DEL CK 0111
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 420
High Courts09 Apr 2021Dismissed
Mahender Swami Vs State (Nct Of Delhi)
Delhi High Court · (2021) 04 DEL CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328, 365, 376D
High Courts09 Apr 2021Dismissed
Prof Adya Prasad Pandey Vs Union Of India And Anr
Delhi High Court · (2021) 04 DEL CK 0109
Constitution Of India, 1950 — Article 14, 52, 53, 53(1), 54, 74, 74(1), 77, 77(1), 77(3), 162, 163, 166(3), 226, 356Manipur University Act, 2005 — Section 9(3), 13
High Courts09 Apr 2021Dismissed
GP Capt. Atul Jain Vs National Company Law Appellate Tribunal And Ors
Delhi High Court · (2021) 04 DEL CK 0108
High Courts09 Apr 2021Dismissed
Rakesh Sharma & Ors Vs Bhuvneshwar Dayal
Delhi High Court · (2021) 04 DEL CK 0093
Code Of Civil Procedure, 1908 — Section 24
High Courts09 Apr 2021Disposed Of
Krishan Kumar Singh Vs Tui India Pvt. Ltd. & Ors
Delhi High Court · (2021) 04 DEL CK 0092
Specific Relief Act, 1963 — Section 14(d)
High Courts09 Apr 2021Disposed Of
Kailash Chandra & Ors Vs State Nct Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0076
High Courts09 Apr 2021Disposed Of
Pawan Kumar Jain & Anr Vs Government Of Nct Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0075
High Courts09 Apr 2021Disposed Of
Pradeep Rai Vs State (Nct) Of Delhi
Delhi High Court · (2021) 04 DEL CK 0073
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 379, 427, 436
High Courts09 Apr 2021Disposed Of
Satbir Singh And Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2021) 04 DEL CK 0072
High Courts09 Apr 2021Dismissed
Yash Rattan & Ors Vs Union Of Indian And Ors
Delhi High Court · (2021) 04 DEL CK 0071