High Courts13 Apr 2021Disposed Of
Varun Sharma & Ors Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2021) 04 DEL CK 0107
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 96 of 154
High Courts13 Apr 2021Disposed Of
Bhavkaran Singh Bal Through Ar Vs State & Ors
Delhi High Court · (2021) 04 DEL CK 0106
High Courts13 Apr 2021Allowed
National Highways Authority Of India Vs Panipat Jalandhar NH-I Tollway Pvt. Ltd
Delhi High Court · (2021) 04 DEL CK 0105
Arbitration And Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 14(1), 14(1)(c), 41Motor Vehicles Act, 1988 — Section 167
High Courts12 Apr 2021Disposed Of
Jagdish Singh And Others Vs Union Of India & Anr
Delhi High Court · (2021) 04 DEL CK 0194
High Courts12 Apr 2021Allowed
Maruti Insurance Broking Pvt Ltd Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2021) 04 DEL CK 0187
Income Tax Act, 1961 — Section 3, 4, 5(1)(xxi), 28, 29, 30 To 43D, 143(3), 260AInsurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002 — Regulation 6, 8, 17
High Courts12 Apr 2021
Brij Bhushan Kathuria Vs Union Of India & Ors.
Delhi High Court · (2021) 04 DEL CK 0151
Companies Act, 2013 — Section 212(1)(c)
High Courts12 Apr 2021Disposed Of
National Insurance Co.Ltd Vs Neetu
Delhi High Court · (2021) 04 DEL CK 0150
Motor Vehicles Act, 1988 — Section 140, 149, 149(3)Motor Vehicles (Amendment) Act, 2019 — Section 50, 51
High Courts12 Apr 2021Disposed Of
Bajaj Allianz General Insurance Co Ltd Vs Kamal Kumar & Others
Delhi High Court · (2021) 04 DEL CK 0149
Motor Vehicles Act, 1988 — Section 140, 149, 149(3)Motor Vehicles (Amendment) Act, 2019 — Section 50, 51
High Courts12 Apr 2021Dismissed
Suraj Kumar & Ors. Vs Staff Selection Commission And Anr
Delhi High Court · (2021) 04 DEL CK 0148
High Courts12 Apr 2021Dismissed
Naresh Kumar Gupta Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0147
High Courts12 Apr 2021Dismissed
Sushil Kumar Singh Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 04 DEL CK 0141
High Courts12 Apr 2021Dismissed
Steel Authority Of India Limited Vs M/S Mohan Steel Limited
Delhi High Court · (2021) 04 DEL CK 0140
Arbitration And Conciliation Act, 1996 — Section 34
High Courts12 Apr 2021Dismissed
Union Of India Vs Manraj Enterprises
Delhi High Court · (2021) 04 DEL CK 0139
Constitution Of India, 1950 — Article 141Arbitration And Conciliation Act, 1996 — Section 31(7), 34
High Courts12 Apr 2021Disposed Of
Airports Authority Of India Vs Central Bureau Of Investigation & Anr.
Delhi High Court · (2021) 04 DEL CK 0138
High Courts12 Apr 2021Allowed
Om College Of Education Vs National Council For Teacher Education & Ors
Delhi High Court · (2021) 04 DEL CK 0127
National Council For Teacher Education (Recognition Norms And Procedure) Regulations, 2014 — Regulation 5, 7, 7(4), 7(5), 7(6), 7(13), 7(15), 12
High Courts12 Apr 2021Disposed Of
Vijay Singh Vs Jamshed Ali & Ors
Delhi High Court · (2021) 04 DEL CK 0121
Code Of Civil Procedure, 1908 — Order 14 Rule 5, Order 26 Rule 9
High Courts12 Apr 2021Dismissed
Banana Ip Counsels LLP Vs Nisha Kurian
Delhi High Court · (2021) 04 DEL CK 0120
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts12 Apr 2021Disposed Of
Centre For Development Of Telematics Vs Rajiv Bhasin & Anr
Delhi High Court · (2021) 04 DEL CK 0117
High Courts12 Apr 2021Dismissed
Sumeeksha Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2021) 04 DEL CK 0112
Constitution Of India, 1950 — Article 14
High Courts12 Apr 2021Disposed Of
Vikas Mittal Vs State & Anr
Delhi High Court · (2021) 04 DEL CK 0102
Code Of Criminal Procedure, 1973 — Section 82, 83, 439(2)