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Delhi High Court judgments, 2021

3,070 judgments · page 98 of 154

High Courts08 Apr 2021Dismissed

Jamna Devi Vs Ayodhya Prasad

Delhi High Court · (2021) 04 DEL CK 0216

Limitation Act, 1963 — Article 65Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 14, Order 7 Rule 14(1)Limitation Act, 1963 — Section 14
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High Courts08 Apr 2021Disposed Of

Ruma Bibi Vs State & Ors

Delhi High Court · (2021) 04 DEL CK 0094

Indian Penal Code, 1860 — Section 120B, 419, 420, 466, 468, 471, 474Official Secrets Act, 1923 — Section 3, 9Foreigners Act, 1946 — Section 9, 14A, 14B
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High Courts08 Apr 2021Dismissed

Ramesh Chand Vs Govt Of Nct Delhi & Ors

Delhi High Court · (2021) 04 DEL CK 0083

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Re-settlement Act, 2013 — Section 24, 24(2)Land Acquisition Act, 1894 — Section 4, 31(1), 31(2)
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High Courts08 Apr 2021Disposed Of

Spml Infra Ltd Vs NTPC Limited

Delhi High Court · (2021) 04 DEL CK 0056

Arbitration And Conciliation Act, 1996 — Section 7, 7(2), 7(5), 8, 11, 11(4), 11(5), 11(6), 11(6A), 11(7), 12(1), 12(5), 16, 18, 18(3), 34, 37, 45Indian Contract Act, 1872 — Section 62
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