High Courts05 Apr 2021Disposed Of
Nag Constructors Private Limited (In Vol Liqn.) Vs
Delhi High Court · (2021) 04 DEL CK 0125
Companies (Court) Rules, 1959 — Rule 329Companies Act, 1956 — Section 484(1), 485, 497, 497(6)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 102 of 154
High Courts05 Apr 2021Disposed Of
Carmate India Private Limited (In Vol. Liqn.) Vs
Delhi High Court · (2021) 04 DEL CK 0124
Companies (Court) Rules, 1959 — Rule 315, 329Companies Act, 1956 — Section 500(2), 501(1), 509, 509(2), 509(6)
High Courts05 Apr 2021Disposed Of
Vintage Consultants Pvt. Ltd. (In Vol. Liqn.) Vs
Delhi High Court · (2021) 04 DEL CK 0101
Companies (Court) Rules, 1959 — Rule 313, 315, 329, 331Companies Act, 1956 — Section 488, 497, 497(6), 516
High Courts05 Apr 2021Disposed Of
Caltex Oil India Private Limited (In Vol. Liqn.) Vs
Delhi High Court · (2021) 04 DEL CK 0100
Companies (Court) Rules, 1959 — Rule 315, 329, 331Companies Act, 1956 — Section 500(2), 501(1), 509(2), 509(3), 509(6)
High Courts05 Apr 2021Disposed Of
Back Office It Solutions Private Limited Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0099
Constitution Of India, 1950 — Article 19(1)(f), 19(1)(g)Place Of Provisions Of Service Rules, 2012 — Rule 9(b)Service Tax Rules, 1994 — Rule 6A, 6A(1)(d), 6A(1)(f)
High Courts05 Apr 2021Disposed Of
TATA Capital Financial Services Ltd Vs Ruchika Autolinks Private Ltd
Delhi High Court · (2021) 04 DEL CK 0088
Companies Court Rules, 1959 — Rule 130Companies Act, 1956 — Section 456, 468, 477, 544, 546Companies Act, 2013 — Section 481
High Courts05 Apr 2021Dismissed
Shalu Maan Vs Dean Faculty Of Law University Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0070
Constitution Of India, 1950 — Article 226
High Courts05 Apr 2021Dismissed
Rajender Kumar Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0069
Constitution Of India, 1950 — Article 14Directorate Of Training (Vocational Training Programme For Women) Deputy Director Of Training (Group ‘A’ Gazetted) Recruitment Rules, 1989 — Rule 5, 6
High Courts05 Apr 2021Disposed Of
Anita Chandra Vs Sudhir Chandra And Ors
Delhi High Court · (2021) 04 DEL CK 0066
Code Of Civil Procedure, 1908 — Order 13 Rule 1, Order 13 Rule 4Specific Relief Act, 1963 — Section 31Evidence Act, 1872 — Section 62
High Courts05 Apr 2021Dismissed
Abhijeet Das Vs R.N. Biswas
Delhi High Court · (2021) 04 DEL CK 0065
Evidence Act, 1872 — Section 65(e), 74, 76
High Courts05 Apr 2021Disposed Of
M/S Omaxe New Chandigarh Developers Pvt. Ltd. (Formerly Known As M/S Omaxe Chandigarh Extension Developers Pvt. Ltd.) & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0053
Central Excise Act, 1944 — Section 14Finance Act, 1994 — Section 83
High Courts05 Apr 2021Disposed Of
Rampyari Khinchi Vs Union Of India & Ors
Delhi High Court · (2021) 04 DEL CK 0049
High Courts05 Apr 2021Disposed Of
Ex Const Bajrang Lal Vs Union Of India And Ors
Delhi High Court · (2021) 04 DEL CK 0048
High Courts05 Apr 2021Disposed Of
Ram Surat Singh Vs Director General Cisf & Anr
Delhi High Court · (2021) 04 DEL CK 0047
High Courts05 Apr 2021Disposed Of
Innovision Limited Vs Nayati Healthcare Research Pvt Ltd
Delhi High Court · (2021) 04 DEL CK 0028
Arbitration And Conciliation Act, 1996 — Section 11(6),12(2)
High Courts05 Apr 2021Disposed Of
Shashi Vs State Nct Of Delhi
Delhi High Court · (2021) 04 DEL CK 0027
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Apr 2021Disposed Of
Himanshu Dabas Vs State, Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2021) 04 DEL CK 0012
Indian Penal Code, 1860 — Section 34, 120B, 149, 186, 188, 192, 201, 207, 302, 307, 323, 324, 332, 341, 353, 387, 452, 506Code Of Criminal Procedure, 1973 — Section 340, 439(2), 482Arms Act, 1959 — Section 25, 27, 54, 59
High Courts05 Apr 2021Dismissed
Krishna Murti Vs State Of Nct Of Delhi
Delhi High Court · (2021) 04 DEL CK 0011
Indian Penal Code, 1860 — Section 354, 361, 363, 366A, 506Code Of Criminal Procedure, 1973 — Section 164Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 29
High Courts05 Apr 2021Dismissed
Vilas Rao Ghodeswar Vs CBI
Delhi High Court · (2021) 04 DEL CK 0010
General Financial Rules, 2005 — Rule 123, 124, 125, 126, 126(4), 127, 128, 129, 132, 136Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts05 Apr 2021Dismissed
Sombir Dagar & Ors Vs State (Govt Of Nct Of Delhi) & Anr
Delhi High Court · (2021) 04 DEL CK 0009
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 34, 323, 328, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 125, 226, 227, 362, 439, 482