High Courts23 Mar 2021Dismissed
DSPC Engineering Pvt Ltd Vs Mecon Ltd
Delhi High Court · (2021) 03 DEL CK 0230
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 108 of 154
High Courts23 Mar 2021Dismissed
Sandhya & Ors Vs National Capital Territory Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0229
High Courts23 Mar 2021Dismissed
ONGC Diploma Engineers Technical Association (DETA) Through: Its President And Ors Vs Oil And Natural Gas Corporation Ltd. And Ors
Delhi High Court · (2021) 03 DEL CK 0228
Constitution Of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 2(k), 12(3), 18, 18(3)(b), 18(3)(d)
High Courts22 Mar 2021Dismissed
Pankaj Kumar & Ors Vs East Delhi Municipal Corporation
Delhi High Court · (2021) 03 DEL CK 0333
Constitution Of India, 1950 — Article 14, 226
High Courts22 Mar 2021Disposed Of
Dr. Sandeep Mourya Vs State
Delhi High Court · (2021) 03 DEL CK 0332
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 328, 375, 376
High Courts22 Mar 2021Disposed Of
TES India Private Limited (In Vol.Liqn.)
Delhi High Court · (2021) 03 DEL CK 0331
Companies (Court) Rules, 1959 — Rule 313, 315, 329, 331Companies Act, 1956 — Section 488, 497, 497(6), 516
High Courts22 Mar 2021Disposed Of
State Bank Of India Vs Lucky Exports & Ors.
Delhi High Court · (2021) 03 DEL CK 0330
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Mar 2021Dismissed
Gurmeet Singh Sethi Vs Harsharan Kaur Batra
Delhi High Court · (2021) 03 DEL CK 0327
Code Of Civil Procedure, 1908 — Section 21, 99, Order 12 Rule 6Suits Valuation Act, 1887 — Section 11
High Courts22 Mar 2021Dismissed
Naresh Kumar Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0326
Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(2)
High Courts22 Mar 2021Dismissed
SUB (PA) Awadhesh Kr Singh Vs Union Of India & Ors.
Delhi High Court · (2021) 03 DEL CK 0325
High Courts22 Mar 2021Allowed
Veena Devi & Anr Vs Praveen Kumar Gupta & Ors
Delhi High Court · (2021) 03 DEL CK 0252
Code Of Civil Procedure, 1908 — Section 47, 96, 100, 104, 144, 144(1), 144(2), 151, Order 39 Rule 1, Order 42 Rule 1, Order 43 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 6Code of Civil Procedure, 1882 — Section 583
High Courts22 Mar 2021Disposed Of
B. R. Sethi Vs Rajat Kapoor
Delhi High Court · (2021) 03 DEL CK 0250
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6A), 12(2)Indian Stamp Act, 1899 — Section 35
High Courts22 Mar 2021Dismissed
Balancehero India Private Limited Vs Arthimpact Finserve Private Limited
Delhi High Court · (2021) 03 DEL CK 0246
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 2(2), 2(2A), 2(7), 11, 17, 20, 28, 31, 37Code Of Civil Procedure, 1908 — Section 13, 44A
High Courts22 Mar 2021Disposed Of
Ravindra Kumar Mishra & Ors Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0245
Companies Act, 2013 — Section 164(2)(a)Companies Act, 2013 — Section 252
High Courts22 Mar 2021Disposed Of
Sumitra Devi Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0244
High Courts22 Mar 2021Disposed Of
Naresh Kumar And Ors. Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0243
High Courts22 Mar 2021Dismissed
Rakesh Kumar Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0242
Border Security Force Rules, 1969 — Rule 22, 28A, 177Border Security Force Act, 1968 — Section 11(2)
High Courts22 Mar 2021Disposed Of
Delhi Public School Society Vs Central Board Of Secondary Education
Delhi High Court · (2021) 03 DEL CK 0241
High Courts22 Mar 2021Disposed Of
EX HC/GD Bala Ram & Ors Vs UOI And Other
Delhi High Court · (2021) 03 DEL CK 0240
High Courts22 Mar 2021Disposed Of
Delhi Development Authority Vs M/S Eros Resorts And Hotels Ltd
Delhi High Court · (2021) 03 DEL CK 0217
Arbitration And Conciliation Act, 1996 — Section 9, 11(6), 31, 31(3), 34