High Courts18 Mar 2021Dismissed
Rajender Singh & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0342
Constitution Of India, 1950 — Article 14, 16Indo Tibetan Border Police General Duty Rules In Group-'A — Rule 8(a)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 110 of 154
High Courts18 Mar 2021Allowed
Pbe India Private Limited (In Members’ Vol. Liqn.)
Delhi High Court · (2021) 03 DEL CK 0225
Companies (Court) Rules, 1959 — Section 313, 315, 329Companies Act, 1956 — Section 484(1)(b), 485(1), 488(2)(b), 490, 497, 497(6), 516
High Courts18 Mar 2021Disposed Of
Aujan Beverages Private Limited (In Creditors’ Vol. Liqn.)
Delhi High Court · (2021) 03 DEL CK 0224
Companies Act, 1956 — Section 509, 509(6)
High Courts18 Mar 2021
UV Asset Reconstruction Company Limited Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0223
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 3, 10Insolvency And Bankruptcy Code, 2016 — Section 29A(j)
High Courts18 Mar 2021Allowed
Ingenico International India Pvt. Ltd. Vs Deputy Commissioner Of Income-Tax, Circle 10(1) & Ors
Delhi High Court · (2021) 03 DEL CK 0210
Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(1)(c), 143(1)(d), 143(1)(e), 143(2), 147, 241A
High Courts18 Mar 2021Dismissed
Pr. Commissioner Of Income Tax-5 Vs M/S. Landbase India Ltd
Delhi High Court · (2021) 03 DEL CK 0209
High Courts18 Mar 2021Dismissed
Prabhakaran Unnithan Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0208
Central Industrial Security Force Rules, 2001 — Rule 36
High Courts18 Mar 2021Disposed Of
Raghav Kumar Sharma & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 03 DEL CK 0207
High Courts18 Mar 2021Disposed Of
Lt. Col. M.B. Roshini Vs Union Of India And Ors.
Delhi High Court · (2021) 03 DEL CK 0206
High Courts18 Mar 2021Dismissed
Shiv Kumar Gupta Vs Pooja & Anr
Delhi High Court · (2021) 03 DEL CK 0202
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(b)Court Fees Act, 1870 — Section 7(i), 7(iv)(f)Indian Contract Act, 1872 — Section 213
High Courts18 Mar 2021Dismissed
Anil Kumar Jain Vs Pooja
Delhi High Court · (2021) 03 DEL CK 0201
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts18 Mar 2021Allowed
Reliance General Insurace Compay Limited Vs Raj Bala & Ors
Delhi High Court · (2021) 03 DEL CK 0199
High Courts18 Mar 2021
Amazon.Com NV Investment Holdings LLC Vs Future Coupons Private Limited & Ors
Delhi High Court · (2021) 03 DEL CK 0182
Code Of Civil Procedure, 1908 — Section 51, 151, Order 39 Rule 2A, Order 39 Rule 2A(1), Order 21 Rule 32(5), Order 21 Rule 41(2)Rules Of Delhi International Arbitration Centre — Rule 2.1(c)Arbitration And Conciliation Act, 1996 — Section 2, 2(1)(a), 2(1)(c), 2(1)(d), 2(1)(h), 2(6), 2(8), 7, 8, 9, 16, 17, 17(1), 17(2), 19, 19(2), 37, 45
High Courts18 Mar 2021
Anju Sharma Vs Union Of India Through: Its Secretary & Anr
Delhi High Court · (2021) 03 DEL CK 0180
High Courts18 Mar 2021Disposed Of
Sujeet Bajaj Vs State & Ors
Delhi High Court · (2021) 03 DEL CK 0179
High Courts18 Mar 2021Disposed Of
Dr. Harmunish Singh Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0178
High Courts18 Mar 2021Disposed Of
Chander Prakesh & Ors Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0177
High Courts18 Mar 2021Disposed Of
Mahan Singh Chauhan Vs State & Ors.
Delhi High Court · (2021) 03 DEL CK 0176
High Courts18 Mar 2021Allowed
Jitender Bhati Vs Narcotics Control Bureau
Delhi High Court · (2021) 03 DEL CK 0173
Narcotics Drugs And Psychotropic Substances Act, 1985 — Section 22, 22C, 23C, 29, 35, 37, 54, 67
High Courts17 Mar 2021Dismissed
Parth Sarthi Yadav Vs All India Council Of Technical Education & Ors
Delhi High Court · (2021) 03 DEL CK 0346
Limitation Act, 1963 — Section 5