High Courts08 Mar 2021
Alok Narang Vs Kayaan Marketing & Distribution Pvt. Ltd
Delhi High Court · (2021) 03 DEL CK 0111
Arbitration And Conciliation Act, 1996 — Section 12(1), 12(5), 14
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 116 of 154
High Courts08 Mar 2021
M/S T.K. Engineering Consortium Pvt. Ltd Vs Director (Projects) Rites Ltd. & Anr
Delhi High Court · (2021) 03 DEL CK 0110
Constitution Of India, 1950 — Article 226Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(8), 12, 12(1), 12(5)
High Courts08 Mar 2021Disposed Of
Dharampal Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0109
High Courts08 Mar 2021Dismissed
Sumit Yadav Vs Union Of India & Anr
Delhi High Court · (2021) 03 DEL CK 0108
Constitution Of India, 1950 — Article 32, 226
High Courts08 Mar 2021Dismissed
Beem Singh Rawat Vs Hon’ble High Court Of Delhi
Delhi High Court · (2021) 03 DEL CK 0107
High Courts08 Mar 2021Disposed Of
ASI/GD Shyam Oraon Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0106
High Courts08 Mar 2021
Laxmi Civil Engineering Services Ltd. & Ors Vs Gail (India) Limited
Delhi High Court · (2021) 03 DEL CK 0083
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(1)
High Courts08 Mar 2021
Bar Council Of Uttar Pradesh And Anr Vs Bar Council Of India And Ors.
Delhi High Court · (2021) 03 DEL CK 0082
High Courts08 Mar 2021Disposed Of
Deepak Khosla Vs National Company Law Appellate Tribunal & Ors
Delhi High Court · (2021) 03 DEL CK 0081
High Courts08 Mar 2021Disposed Of
Mina Devi Vs Shresth Jain & Ors.
Delhi High Court · (2021) 03 DEL CK 0080
High Courts08 Mar 2021Disposed Of
Raj Mukesh Vs Sub-Divisional Magistrarte, Kanjhawala, Govt. Of Nct Delhi-110081 & Ors
Delhi High Court · (2021) 03 DEL CK 0079
High Courts08 Mar 2021Allowed
Dr. Kiran Gupta Vs University Of Delhi And Ors
Delhi High Court · (2021) 03 DEL CK 0078
High Courts08 Mar 2021Disposed Of
Mohd. Usman & Anr Vs State & Ors
Delhi High Court · (2021) 03 DEL CK 0077
Indian Penal Code, 1860 — Section 34, 288, 304A
High Courts08 Mar 2021Dismissed
Prahald Singh Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0069
Code Of Criminal Procedure, 1973 — Section 357, 357(3), 397, 401, 421(1)Negotiable Instruments Act, 1881 — Section 138, 139General Clauses Act, 1897 — Section 27
High Courts08 Mar 2021Dismissed
Raghvender Singh@ Rinku Vs State (N.C.T. Of Delhi)
Delhi High Court · (2021) 03 DEL CK 0068
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 380, 411
High Courts05 Mar 2021Dismissed
Manish Kumar Nathubhai Vs Union Of India And Ors
Delhi High Court · (2021) 03 DEL CK 0118
Border Security Force Act, 1968 — Section 16(c), 24(c)
High Courts05 Mar 2021Disposed Of
Rakhi Sharma Vs State & Ors.
Delhi High Court · (2021) 03 DEL CK 0117
Delhi Maintenance And Welfare Of Parents And Senior Citizens Rules, 2009 — Rule 3(2), 16, 22(2), 22(3), 22(3)(1), 22(3)(1)(i), 22(3)(4), 23(3)Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 2(j), 7, 15, 15(1), 16, 16(1), 17
High Courts05 Mar 2021Dismissed
Mahesh Kumar Vs Staff Service Commission & Anr.
Delhi High Court · (2021) 03 DEL CK 0116
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2021Dismissed
Rahul Kumar And Ors Vs Union Of Indian And Anr
Delhi High Court · (2021) 03 DEL CK 0088
Constitution Of India, 1950 — Article 14
High Courts05 Mar 2021Dismissed
Delhi Jal Board Vs Nirmala Devi
Delhi High Court · (2021) 03 DEL CK 0087
Constitution Of India, 1950 — Article 226