High Courts01 Mar 2021Disposed Of
Vikrant Mani Vs State
Delhi High Court · (2021) 03 DEL CK 0004
Indian Penal Code, 1860 — Section 279, 338
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 121 of 154
High Courts01 Mar 2021Disposed Of
Abdul Fahim & Ors Vs State Of Delhi Nct Of Delhi & Anr
Delhi High Court · (2021) 03 DEL CK 0003
High Courts01 Mar 2021Disposed Of
Ajay Kumar Saroj & Anr Vs State & Anr
Delhi High Court · (2021) 03 DEL CK 0002
High Courts01 Mar 2021Disposed Of
Business Standard Pvt Ltd & Anr Vs Lohitaksha Shukla & Anr
Delhi High Court · (2021) 03 DEL CK 0001
Indian Penal Code, 1860 — Section 499, 500, 501Code Of Criminal Procedure, 1973 — Section 190, 190(1)(a), 199, 199(1), 200, 202, 203, 204, 245(2), 482Evidence Act, 1872 — Section 65B
High Courts26 Feb 2021Dismissed
Ram Mehar Vs Ali Mohd. & Ors
Delhi High Court · (2021) 02 DEL CK 0357
Code Of Civil Procedure, 1908 — Section 100, 100(1)Evidence Act, 1872 — Section 64, 65, 65(a), 65(c), 66
High Courts26 Feb 2021Disposed Of
J D Solutions Represented By Its Sole Proprietor Shri Jagadish S Srimannarayana & Ors Vs CLIX Capital Services Pvt Ltd
Delhi High Court · (2021) 02 DEL CK 0348
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2), 12(5), 21
High Courts26 Feb 2021Disposed Of
Shakuntla Gupta Vs M/S Bharti Airtel Ltd
Delhi High Court · (2021) 02 DEL CK 0347
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts26 Feb 2021Dismissed
Raghubir Singh Vs Kanwar Inderjit Singh
Delhi High Court · (2021) 02 DEL CK 0338
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(b), 14(1)(j), 14(1)(k), 14(2), 26, 27Delhi Police Act, 1978 — Section 28, 112Delhi Municipal Corporation Act, 1957 — Section 397, 417, 421, 430
High Courts26 Feb 2021Dismissed
LPR Co Private Limited Vs Oriental Carbon And Chemicals Ltd
Delhi High Court · (2021) 02 DEL CK 0337
Evidence Act, 1872 — Section 45Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 38 Rule 5, Order 26 Rule 10
High Courts26 Feb 2021Disposed Of
M/S Caparo Financial Solutions Ltd Vs M/S Bhakti Enterprises & Ors
Delhi High Court · (2021) 02 DEL CK 0336
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts26 Feb 2021Disposed Of
Daryav Singh & Anr Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0335
High Courts26 Feb 2021Disposed Of
CPL Roni Sen Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0334
High Courts26 Feb 2021Disposed Of
Ravinder Kumar Vs Government Of National Capital Territory Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0333
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 52
High Courts26 Feb 2021Disposed Of
Sube Singh, EX CPL 685237-N Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0332
High Courts26 Feb 2021Disposed Of
Ramesh Singh & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0331
High Courts26 Feb 2021Dismissed
Satayender Kumar Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0330
Constitution Of India, 1950 — Article 32, 226
High Courts26 Feb 2021Disposed Of
Usha Batra & Ors Vs Ombir Creation Pvt. Ltd
Delhi High Court · (2021) 02 DEL CK 0329
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts26 Feb 2021Allowed
Vipin Vs University Of Delhi And Ors
Delhi High Court · (2021) 02 DEL CK 0320
High Courts26 Feb 2021Disposed Of
Cholamandalam Ms Gen Ins Co. Ltd Vs Seema & Ors
Delhi High Court · (2021) 02 DEL CK 0319
High Courts26 Feb 2021Disposed Of
Sunil Wadhwa Vs South Delhi Municipal Commissioner
Delhi High Court · (2021) 02 DEL CK 0318