High Courts25 Feb 2021Allowed
Classic Oilfield Chemicals FZCO Vs Oil And Natural Gas Corpotation & Anr
Delhi High Court · (2021) 02 DEL CK 0265
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 4
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 123 of 154
High Courts25 Feb 2021Disposed Of
Sheetal Jain Vs South Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 02 DEL CK 0264
High Courts25 Feb 2021Disposed Of
Pawan Kumar & Anr Vs State (GNCT) Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0263
High Courts25 Feb 2021Disposed Of
Surjeet & Ors Vs State Anr & Anr
Delhi High Court · (2021) 02 DEL CK 0262
High Courts24 Feb 2021Dismissed
Asha Rani Vs Union Of India Through Secretary & Ors
Delhi High Court · (2021) 02 DEL CK 0324
Constitution Of India, 1950 — Article 14Central Civil Services (Leave) Rules, 1972 — Rule 7, 50(3), 50(3)(i)Employees State Insurance Act, 1948 — Section 17, 17(2), 17(2)(a), 17(2)(b)
High Courts24 Feb 2021Dismissed
Frigorifico Allana Private Limited Vs East Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0323
Arbitration And Conciliation Act, 1996 — Section 9, 37, 37(1)(c), 37(1)(b)
High Courts24 Feb 2021Dismissed
Delhi Transport Corporation Vs Om Singh
Delhi High Court · (2021) 02 DEL CK 0311
Constitution Of India, 1950 — Article 226, 227
High Courts24 Feb 2021Disposed Of
Master Sanjeev Mehra Through Their Lawful Guardian Sh. Phool Chand Mehra And Anr Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0310
High Courts24 Feb 2021Disposed Of
All India Institute Of Medical Sciences Vs AIIMS Nurses Union
Delhi High Court · (2021) 02 DEL CK 0309
Industrial Disputes Act, 1947 — Section 22
High Courts24 Feb 2021Dismissed
Dev Chand Jain Vs Sukesh Chand Gupta
Delhi High Court · (2021) 02 DEL CK 0285
Delhi Rent Control Act, 1958 — Section 14(1)(a), 26, 27
High Courts24 Feb 2021Disposed Of
Vinay Kumar & Ors. Vs Union Of India Through: Its Secretary Department Of Civil Aviation & Ors
Delhi High Court · (2021) 02 DEL CK 0284
High Courts24 Feb 2021Disposed Of
MS BSA Citi Couriers Pvt Ltd Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0283
Micro, Small And Medium Enterprises Development Act, 2006 — Section 18, 18(3), 18(5)
High Courts24 Feb 2021Disposed Of
Urvashi Vashist & Ors Vs Residents Welfare Association & Ors
Delhi High Court · (2021) 02 DEL CK 0282
High Courts24 Feb 2021Allowed
Nikhil Nanda & Anr Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 02 DEL CK 0281
Code Of Civil Procedure, 1908 — Order 22 Rule 2Indian Succession Act, 1925 — Section 63, 63(c), 104, 105, 109, 276Evidence Act, 1872 — Section 68
High Courts24 Feb 2021Disposed Of
BSF Commandant & Anr Vs M/S Applied Communication And Controls
Delhi High Court · (2021) 02 DEL CK 0280
Arbitration And Conciliation Act, 1996 — Section 14, 34, 34(2), 34(2A)
High Courts24 Feb 2021Disposed Of
Saroj Rani Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0279
High Courts24 Feb 2021Dismissed
Hindustan Zinc Ltd Vs Durha Construction Pvt Ltd
Delhi High Court · (2021) 02 DEL CK 0278
Code Of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 11 Rule 21
High Courts24 Feb 2021Disposed Of
Savitri Dhamija Vs North Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 02 DEL CK 0277
High Courts24 Feb 2021Disposed Of
Naresh Kumar Agarwal & Anr Vs South Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 02 DEL CK 0276
High Courts24 Feb 2021Disposed Of
Rocky Kane And Anr Vs State And Anr. (Nct Of Delhi)
Delhi High Court · (2021) 02 DEL CK 0275
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(2)