High Courts23 Feb 2021Allowed
Madhu Rani And Ors Vs Ushant Digani And Ors
Delhi High Court · (2021) 02 DEL CK 0244
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 125 of 154
High Courts22 Feb 2021Dismissed
PCIT (Central) -3, New Delhi Vs Krishan Kumar Modi
Delhi High Court · (2021) 02 DEL CK 0358
Income Tax Act, 1961 — Section 69, 69A, 132, 132(4), 139(1), 143(3), 153A, 260A
High Courts22 Feb 2021Disposed Of
M. K. Saini Vs Indraprastha Power Generation Company Ltd. & Ors
Delhi High Court · (2021) 02 DEL CK 0352
Constitution Of India, 1950 — Article 14
High Courts22 Feb 2021Dismissed
Karan Singh Vs Designated Committee Sabka Vishwas Legacy Dispute Resolution Scheme And Another
Delhi High Court · (2021) 02 DEL CK 0351
Constitution Of India, 1950 — Article 226Finance Act, 2019 — Section 2(r), 120, 121(r), 123, 123(c), 124(1)(d)(ii), 125(1)(e), 134
High Courts22 Feb 2021Disposed Of
Ananya Bajpai & Anr. Vs Bar Council Of Delhi
Delhi High Court · (2021) 02 DEL CK 0350
Constitution Of India, 1950 — Article 19(1)(g)Advocates Act, 1961 — Section 3, 3(2)(a), 4, 6, 6(2), 9, 15, 17, 18, 22, 24, 24(c), 24A, 25, 28, 28(2)(d), 29, 49(1)(a), 49(1) b)
High Courts22 Feb 2021Dismissed
North Delhi Municipal Corporation Vs Tarun Kumar Jain
Delhi High Court · (2021) 02 DEL CK 0346
Limitation Act, 1963 — Article 136Arbitration And Conciliation Act, 1996 — Section 34Code Of Civil Procedure, 1908 — Section 47, 151
High Courts22 Feb 2021Disposed Of
Kake Finvest Pvt. Ltd Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2021) 02 DEL CK 0345
High Courts22 Feb 2021Disposed Of
EX. HC/GD Mahesh Prasad Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0344
High Courts22 Feb 2021Dismissed
Rich Pal Singh Vs Asst. General Manager Syndicate Bank
Delhi High Court · (2021) 02 DEL CK 0326
Constitution Of India, 1950 — Article 226, 227
High Courts22 Feb 2021Allowed
Dr. Upasana Singh Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0314
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Dentist Act, 1948 — Section 3, 3(f)
High Courts22 Feb 2021Dismissed
M/S Seema Enterprises Vs Ircon Internatinal Ltd & Anr
Delhi High Court · (2021) 02 DEL CK 0313
Constitution Of India, 1950 — Article 226
High Courts22 Feb 2021
Cadila Healthcare Limited Vs Uniza Healthcare LLP & Anr
Delhi High Court · (2021) 02 DEL CK 0303
Code Of Civil Procedure, 1908 — Section 20, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rules 10, Order 7 Rules 11Commercial Courts, Commercial Division And Commercial Appellate Division Of High Court Act, 2015 — Section 2(1)(c)
High Courts22 Feb 2021Dismissed
M/S BLS Sumer Joint Venture Vs M/S Rangoli Buildtech Pvt. Ltd
Delhi High Court · (2021) 02 DEL CK 0302
Arbitration And Conciliation Act, 1996 — Section 34
High Courts22 Feb 2021Disposed Of
Raj Kumar Pvk Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0301
High Courts22 Feb 2021Dismissed
Arup Das Mohanta Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0300
Army Act, 1950 — Section 153
High Courts22 Feb 2021Dismissed
Ravi Rajan Kumar Vs Union Of India
Delhi High Court · (2021) 02 DEL CK 0299
High Courts22 Feb 2021Disposed Of
Pradeep Kumar Jindal Vs Principal Commissioner Of Income Tax -7, New Delhi
Delhi High Court · (2021) 02 DEL CK 0253
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 24Income Tax Act, 1961 — Section 254(2)
High Courts22 Feb 2021Disposed Of
M/S Rollform Equipment Pvt. Ltd. Vs M/S Hema Engineering Industries Limited
Delhi High Court · (2021) 02 DEL CK 0252
Arbitration And Conciliation Act, 1996 — Section 12(2), 17
High Courts22 Feb 2021Disposed Of
M/S Ashutosh Enterprises Vs Indian Trade Promotion Organization
Delhi High Court · (2021) 02 DEL CK 0251
Arbitration And Conciliation Act, 1996 — Section 12(2), 12(5)
High Courts22 Feb 2021Disposed Of
Vikas @ Vicky & Ors Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0250
Indian Penal Code, 1860 — Section 34, 308, 323, 506Code Of Criminal Procedure, 1973 — Section 482