High Courts16 Feb 2021Dismissed
Union Public Service Commission Vs Grishma Goyal & Anr.
Delhi High Court · (2021) 02 DEL CK 0157
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 130 of 154
High Courts16 Feb 2021Dismissed
Harmeet Singh Vs Union Of India, Through Its Secretary, Ministry Of Finance, Department Of Revenue, Central Economic Intelligence & Ors.
Delhi High Court · (2021) 02 DEL CK 0156
Constitution Of India, 1950 — Article 22(5)Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3, 3(1), 11Customs Act, 1962 — Section 108, 112A, 112B, 114AA
High Courts16 Feb 2021
Dr. P. V. Vijayaraghavan & Ors. Vs M/S Nityam Software Solution Pvt. Ltd. & Ors
Delhi High Court · (2021) 02 DEL CK 0154
Constitution Of India, 1950 — Article 329(b)
High Courts16 Feb 2021Dismissed
Ashok Kumar Agarwala & Anr. Vs Central Bureau Of Investigation (CBI)
Delhi High Court · (2021) 02 DEL CK 0153
Constitution Of India, 1950 — Article 12Code Of Criminal Procedure, 1973 — Section 91, 173, 227, 294, 482Companies Act, 1956 — Section 617
High Courts16 Feb 2021Disposed Of
Mohd. Danish Vs State (Nct Of Delhi)
Delhi High Court · (2021) 02 DEL CK 0152
Constitution Of India, 1950 — Article 20(3)Code Of Criminal Procedure, 1973 — Section 161, 162, 162(1), 178(8), 439, 482Indian Penal Code, 1860 — Section 34, 109, 120B, 141, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 308, 323, 332, 333, 336, 353, 397, 412, 427, 436
High Courts15 Feb 2021Dismissed
Nirmala Meher Vs Union Of India & Ors.
Delhi High Court · (2021) 02 DEL CK 0360
High Courts15 Feb 2021Disposed Of
Jaswinder Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2021) 02 DEL CK 0305
High Courts15 Feb 2021
Vicky Vs State Of Nct Of Delhi
Delhi High Court · (2021) 02 DEL CK 0242
Indian Penal Code, 1860 — Section 363, 366, 376, 376(2)(i)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 4, 5(1), 6, 8, 27Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts15 Feb 2021Dismissed
Subhashree Dash Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0213
High Courts15 Feb 2021Dismissed
Anita Devi Tulsian Vs Subh Karan Since Deceased Through Its Legal Representative & Ors.
Delhi High Court · (2021) 02 DEL CK 0187
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 15(7)Slum Areas (Improvement And Clearance) Act, 1956 — Section 19
High Courts15 Feb 2021
M/S AR Airways Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2021) 02 DEL CK 0186
Aircraft Rules, 1937 — Rule 3B, 134A(5)Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts15 Feb 2021Disposed Of
Samyak Project Pvt Ltd & Anr Vs Ansal Housing Limited
Delhi High Court · (2021) 02 DEL CK 0183
Arbitration And Conciliation Act, 1996 — Section 9, 12(2), 17
High Courts15 Feb 2021Disposed Of
M/S Caparo Financial Solutions Limited Vs M/S JEM And Associates & Ors.
Delhi High Court · (2021) 02 DEL CK 0182
Arbitration And Conciliation Act, 1996 — Section 12(5), 15(2)
High Courts15 Feb 2021Disposed Of
Insituform Pipeline Rehabilitation Private Limited Vs New Delhi Municipal Council
Delhi High Court · (2021) 02 DEL CK 0166
High Courts15 Feb 2021Dismissed
Vansh Saroa Vs Vice Chancellor, University Of Delhi & Ors
Delhi High Court · (2021) 02 DEL CK 0161
High Courts15 Feb 2021Dismissed
Sapan Kumar Ram Vs Indira Gandhi National Open University (IGNOU) And Ors
Delhi High Court · (2021) 02 DEL CK 0159
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(14), 14(22), 15(1)Indian Penal Code, 1860 — Section 409, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)
High Courts15 Feb 2021Dismissed
New India Assurance Co. Ltd Vs Rudraksh Laminates Private Limited
Delhi High Court · (2021) 02 DEL CK 0158
Constitution Of India, 1950 — Article 141, 142Arbitration And Conciliation Act, 1996 — Section 23(4), 29A, 34, 34(3)Negotiable Instruments Act, 1881 — Section 138
High Courts15 Feb 2021Disposed Of
Subhash Aggarwal Vs Mahender Pal Chabra & Anr
Delhi High Court · (2021) 02 DEL CK 0155
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, Order 21 Rule 32Evidence Act, 1872 — Section 92(4)Specific Relief Act, 1963 — Section 16(c), 20, 23
High Courts15 Feb 2021Dismissed
Jashima Khatoon Vs State
Delhi High Court · (2021) 02 DEL CK 0146
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 302, 307, 323, 506, 509
High Courts15 Feb 2021
Tv Today Network Limited Vs Union Of India
Delhi High Court · (2021) 02 DEL CK 0145
Cable Television Network Rules, 1994 — Rule 6, 7