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Delhi High Court judgments, 2021

3,070 judgments · page 132 of 154

High Courts11 Feb 2021Disposed Of

Lupita Saluja Vs Dggi And Anr

Delhi High Court · (2021) 02 DEL CK 0107

Central Goods And Services Tax Act, 2017 — Section 16, 132(1)(c)Code Of Criminal Procedure, 1973 — Section 438
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High Courts11 Feb 2021Disposed Of

Aman Lekhi & Ors Vs Union Of India & Ors.

Delhi High Court · (2021) 02 DEL CK 0106

Constitution Of India, 1950 — Article 13, 21, 142Ancient Monuments And Archaeological Sites And Remains (Framing Of Heritage Bye-Laws And Other Functions Of The Competent Authority) Rules, 2011 — Rule 5, 6, 7, 8, 9, 10, 11Ancient Monuments And Archaeological Sites And Remains Act, 1958 — Section 20, 20A
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High Courts10 Feb 2021Dismissed

Paras Khuttan Vs GAIL (India) Ltd. & Anr.

Delhi High Court · (2021) 02 DEL CK 0138

Constitution Of India, 1950 — Article 14GAIL General Terms and Conditions of Service Rules, — Rule 1.1, 2, 2.1, 3(f), 3(m), 7, 7.2, 7.3, 7.4, 7.5, 7.6, 8, 8.1, 8.2, 11Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
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