High Courts08 Feb 2021Disposed Of
Shapoorji Pallonji & Co. Pvt. Ltd. Vs Indure Private Limited & Anr
Delhi High Court · (2021) 02 DEL CK 0066
Code Of Civil Procedure, 1908 — Order 38 Rule 5Arbitration And Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 135 of 154
High Courts08 Feb 2021Disposed Of
Anju Bala & Anr Vs East Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 02 DEL CK 0065
High Courts08 Feb 2021Disposed Of
Jagran Prakashan Limited & Ors Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0064
High Courts08 Feb 2021Disposed Of
Ashok Kumar Bajaj Vs North Delhi Municipal Corporation & Anr
Delhi High Court · (2021) 02 DEL CK 0063
High Courts08 Feb 2021Disposed Of
Rakesh Tiwari Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 02 DEL CK 0062
High Courts08 Feb 2021Dismissed/Disposed Of
Ncubate Logistic & Warehousing Pvt. Ltd. And Anr Vs Union Of India & Ors
Delhi High Court · (2021) 02 DEL CK 0061
Constitution Of India, 1950 — Article 226Indian Contract Act, 1872 — Section 17, 126, 127, 133, 134, 142, 143Code Of Civil Procedure, 1908 — Order 37
High Courts08 Feb 2021Dismissed
Maj. Surendra Kumar Hooda (Retd.) Vs Kapil Gupta
Delhi High Court · (2021) 02 DEL CK 0060
Negotiable Instrument Act, 1881 — Section 138, 141, 141(2), 142, 142(b)Code Of Criminal Procedure, 1973 — Section 251, 482Indian Penal Code, 1860 — Section 34, 120B, 400, 406, 420
High Courts05 Feb 2021Disposed Of
Court Of Its Own Motion Vs Union Of India, Ministry Of Urban Development & Ors
Delhi High Court · (2021) 02 DEL CK 0204
High Courts05 Feb 2021Dismissed
Rajendra Kumar Goel Vs ICICI Bank Ltd
Delhi High Court · (2021) 02 DEL CK 0203
High Courts05 Feb 2021Dismissed
M/S J S Sharma & Sons & Ors Vs Shiv Devi Meena
Delhi High Court · (2021) 02 DEL CK 0091
Constitution Of India, 1950 — Article 15(3)Code Of Civil Procedure, 1908 — Order 22, Order 2 Rule 3, Order 2 Rule 3(2), Order 22 Rule 4, Order 22 Rule 9
High Courts05 Feb 2021Dismissed
EX HC/GD Bhagwan Ram & Ors Vs UOI And Other
Delhi High Court · (2021) 02 DEL CK 0090
High Courts05 Feb 2021Dismissed
Nitesh Kandwal Vs Union Of India & Anr
Delhi High Court · (2021) 02 DEL CK 0089
High Courts05 Feb 2021Dismissed
Classic Tent And Decorators Vs India Travel Guide
Delhi High Court · (2021) 02 DEL CK 0071
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2Commercial Courts Act, 2015 — Section 13Registration Act, 1908 — Section 17, 49
High Courts05 Feb 2021Disposed Of
OBS Sales Private Limited (In Vol. Liqn.) Vs
Delhi High Court · (2021) 02 DEL CK 0070
Companies (Court) Rules, 1959 — Rule 313, 315, 329, 331Companies Act, 1956 — Section 488, 497, 497(6), 516
High Courts05 Feb 2021Disposed Of
Bridgestone India Pvt Ltd & Anr Vs Designated Authority And Anr
Delhi High Court · (2021) 02 DEL CK 0069
Constitution Of India, 1950 — Article 226Customs Tariff (Identification, Assessment And Collection Of Anti-Dumping Duty On Dumped Articles And For Determination Of injury) Rules, 1995 — Rule 6(6), 17, 18Customs Tariff Act, 1975 — Section 9C
High Courts05 Feb 2021Dismissed
Ashughosh Kumar Nirmal Vs Central Bureau Of Investigation
Delhi High Court · (2021) 02 DEL CK 0057
Code Of Criminal Procedure, 1973 — Section 173(2), 227, 228, 397, 401, 482
High Courts05 Feb 2021Disposed Of
Manu Electricals Pvt. Ltd. Vs Indian Oil Corporation Ltd
Delhi High Court · (2021) 02 DEL CK 0056
High Courts05 Feb 2021
Neeta Bhardwaj & Ors Vs Kamlesh Sharma
Delhi High Court · (2021) 02 DEL CK 0055
High Courts05 Feb 2021Dismissed
Tulsidas T Suryawanshi Vs Bharat Petroleum Corp Ltd
Delhi High Court · (2021) 02 DEL CK 0036
Constitution Of India, 1950 — Article 226
High Courts05 Feb 2021Disposed Of
Amit Kumar Shrivastava Vs Central Information Commission, New Delhi
Delhi High Court · (2021) 02 DEL CK 0031
Constitution Of India, 1950 — Article 19(1)(a), 19(2), 226Right To Information Act, 2005 — Section 3, 8, 8(1)(h)Indian Penal Code, 1860 — Section 498A